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ITAT Delhi Bench

78,252 judgments

PR. COMMISSIONER OF INCOME TAX -DELHI -2 vs BSES RAJDHANI POWER LTD

ITA/666/201614/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

PR. COMMISSIONER OF INCOME TAX-DELHI-2 vs BSES RAJDHANI POWER LTD

ITA/261/201614/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

PR. COMMISSIONER OF INCOME TAX-DELHI-2 vs BSES RAJDHANI POWER LTD

ITA/492/201614/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

PR. COMMISSIONER OF I TAX DELHI -2 vs BSES YAMUNA POWER LTD

ITA/257/201614/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

PR. COMMISSIONER OF INCOME TAX DELHI -2 vs BSES RAJDHANI POWER LTD

ITA/485/201614/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

ITO, NEW DELHI vs BRAHMOS AEROSPACE PVT. LTD., NEW DELHI

ITA 966/DEL/2015[2011-12]Status: Disposed14/9/2016AY 2011-12

P.T. ENGINEERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 87/DEL/2015[2009-10]Status: Disposed14/9/2016AY 2009-10

P.T. ENGINEERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 86/DEL/2015[2006-07]Status: Disposed14/9/2016AY 2006-07

RAVINDRA KUMAR BOTHRA,DELHI vs ITO, NEW DELHI

ITA 3795/DEL/2015[2007-08]Status: Pending14/9/2016AY 2007-08

KAVITA VATS,GURGAON vs ITO, GURGAON

ITA 37/DEL/2015[2011-12]Status: Disposed14/9/2016AY 2011-12

ASHOK VATS,GURGAON vs ITO, GURGAON

ITA 36/DEL/2015[2011-12]Status: Disposed14/9/2016AY 2011-12

M/S. SHREE RAM EXPORT IMPORT,DELHI vs ACIT, NEW DELHI

ITA 2654/DEL/2015[2001-02]Status: Disposed14/9/2016AY 2001-02

M/S. N.S. CREATION (P) LTD.,DELHI vs DCIT, NEW DELHI

ITA 1824/DEL/2015[2008-09]Status: Disposed14/9/2016AY 2008-09

SH. NARESH SODHANI,NEW DELHI vs ITO, NEW DELHI

ITA 7041/DEL/2014[2006-07]Status: Disposed14/9/2016AY 2006-07

ITO, NEW DELHI vs M/S. NIKSUN INDIA PVT. LTD., NEW DELHI

ITA 6497/DEL/2014[2009-10]Status: Disposed14/9/2016AY 2009-10

SH. PREM PRAKASH CHOUDHARY,NEW DELHI vs DCIT, NEW DELHI

ITA 5203/DEL/2014[2002-03]Status: Disposed14/9/2016AY 2002-03

ITO, FARIDABAD vs M/S. INDUSTRIAL SYNDICATE, FARIDABAD

ITA 1215/DEL/2013[2007-08]Status: Disposed14/9/2016AY 2007-08

RENOVISION AUTOMATION SERVICES (P) LTD., NEW DELHI vs DCIT, NEW DELHI

ITA 1210/DEL/2013[2009-10]Status: Disposed14/9/2016AY 2009-10

M/S GULSHAN KUMAR,NEW DELHI vs ITO, NEW DELHI

ITA 476/DEL/2016[2011-12]Status: Disposed12/9/2016AY 2011-12

M/S CHOPRA SOLITAIRS PVT. LTD,NEW DELHI vs AO, NEW DELHI

ITA 445/DEL/2016[2006-07]Status: Disposed12/9/2016AY 2006-07