← All Benches
ITAT Delhi Bench
78,252 judgments
M/S. SCANTECH INDIA PVT. LTD. (PRESENTLY KNOWN AS TERACOM LTD.),NEW DELHI vs ADDL. CIT, NOIDA
ITA 1651/DEL/2012[2003-04]Status: Disposed16/9/2016AY 2003-04
HOTEL STEELWELL PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 754/DEL/2011[2003-04]Status: Disposed16/9/2016AY 2003-04
M/S SCANTEC (INDIA) PVT. LTD.,NOIDA vs ADDL. CIT, UTTAR PRADESH
ITA 2893/DEL/2011[2007-08]Status: Disposed16/9/2016AY 2007-08
M/S SCANTEC (INDIA) PVT. LTD.,NOIDA vs DCIT, NOIDA
ITA 2030/DEL/2009[2004-05]Status: Disposed16/9/2016AY 2004-05
M/S SCANTEC (INDIA) PVT. LTD.,NOIDA vs ACIT, NOIDA
ITA 2029/DEL/2009[2003-04]Status: Disposed16/9/2016AY 2003-04
M/S vs P CONSULTANTS INDIA PVT. LTD.,NOIDA
ITA 344/DEL/2016[2011-12]Status: Disposed15/9/2016AY 2011-12
RAJENDER YADAV,GHAZIABAD vs ACIT, GHAZIABAD
ITA 2108/DEL/2016[2011-12]Status: Disposed15/9/2016AY 2011-12
SKYMAP PHARMACEUTICALS,FARIDABAD vs ACIT, FARIDABAD
ITA 1117/DEL/2016[2012-13]Status: Disposed15/9/2016AY 2012-13
BALWAN SINGH RANA,BAHADURGARH vs DCIT, ROHTAK
ITA 4105/DEL/2015[2007-08]Status: Disposed15/9/2016AY 2007-08
SH. M.L. AGARWALLA,NEW DELHI vs DCIT, NEW DELHI
ITA 3954/DEL/2015[2011-12]Status: Disposed15/9/2016AY 2011-12
SH. HARSH TANKHA,MUZAFFARNAGAR vs DCIT, MUZAFFARNAGAR
ITA 6825/DEL/2014[2011-12]Status: Disposed15/9/2016AY 2011-12
M/S. INDO HONGKONG INDUSTRIES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 507/DEL/2014[2005-06]Status: Disposed15/9/2016AY 2005-06
MUNNI DEVI,REWARI vs ITO, REWARI
ITA 3534/DEL/2014[2007-08]Status: Disposed15/9/2016AY 2007-08
M/S. INDO HONGKONG INDUSTRIES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1320/DEL/2014[2008-09]Status: Disposed15/9/2016AY 2008-09
ITO, NEW DELHI vs M/S. ESTEEM FINVENTURES LTD., NEW DELHI
ITA 1483/DEL/2012[2001-02]Status: Disposed15/9/2016AY 2001-02
ITO, NEW DELHI vs M/S. ESTEEM FINVENTURES LTD., NEW DELHI
ITA 1465/DEL/2012[2001-02]Status: Disposed15/9/2016AY 2001-02
COMMISSIONER OF INCOME TAX-IV vs M/S INTEROCEAN SHIPPING INDIA P. LTD.
ITA/529/201614/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX-IV vs M/S INTEGRA CAPITAL MANAGEMENT LTD.
ITA/528/201614/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX -DELHI-2 vs BSES YAMUNA POWER LTD
ITA/258/201614/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs M/S IIBS INFONET PVT. LTD.
ITA/585/201614/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA