← All Benches
ITAT Delhi Bench
78,275 judgments
SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI
ITA 5046/DEL/2016[2010-11]Status: Disposed22/11/2016AY 2010-11
CROWN TECHNOBUILD PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3862/DEL/2016[2009-10]Status: Disposed22/11/2016AY 2009-10
SHRI SUNIL KUMAR GOEL,NEW DELHI vs ITO, BULANDSHAHR
ITA 6138/DEL/2015[2007-08]Status: Disposed22/11/2016AY 2007-08
SHRI RAJESH KUMAR SINGH,GHAZIABAD vs ITO, GHAZIABAD
ITA 303/DEL/2015[2009-10]Status: Disposed22/11/2016AY 2009-10
ANIL KUMAR,UTTAR PRADESH vs ITO, UTTAR PRADESH
ITA 6694/DEL/2014[2009-10]Status: Disposed22/11/2016AY 2009-10
ADIT, DEHRADUN vs GIL MAURITIUS HOLDING LTD., GURGAON
ITA 3251/DEL/2014[2007-08]Status: Disposed22/11/2016AY 2007-08
M/S. VIJENDERA SURENDERA BROTHERS,NEW DELHI vs ITO, NEW DELHI
ITA 2302/DEL/2014[2009-10]Status: Disposed22/11/2016AY 2009-10
M/S. WUHAN RESEARCH INSTITUTE OF POST AND TELECOMMUNICATION INDIA PROJECT OFFICE,NOIDA vs ADIT, NEW DELHI
ITA 2058/DEL/2014[2003-04]Status: Disposed22/11/2016AY 2003-04
ITO, NEW DELHI vs SH. ACHAL KHANNA, NEW DELHI
ITA 6486/DEL/2013[2009-10]Status: Disposed22/11/2016AY 2009-10
WRI INDIA BRANCH OFFICE,NOIDA vs ACIT, NOIDA
ITA 5810/DEL/2013[2009-10]Status: Disposed22/11/2016AY 2009-10
PR. COMMISSIONER OFLNCOME TAX (CENTRAL)- 3 vs DMA INVESTMENT PVT. LTD.
ITA/763/201621/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
INDIABULLS FINANCIAL SERVICES LTD vs DCIT CIRCLE 11(1)
ITA/470/201621/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME-TAX - 8 vs M/S SPACE POWER CONTROLS PVT. LTD.
ITA/739/201621/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRA1)-I vs M/S GOODVIEW TRADING PVT. LTD.
ITA/377/201621/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME-TAX - 8 vs M/S SPACE POWER CONTROLS PVT. LTD.
ITA/740/201621/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI
ITA 5045/DEL/2016[2010-11]Status: Disposed21/11/2016AY 2010-11
ITO, GURGAON vs M/S KEC-ASIAKOM UB (JV), GURGAON
ITA 2326/DEL/2016[2011-12]Status: Disposed21/11/2016AY 2011-12
SMT. SANGEETA GOEL,DELHI vs ITO, NEW DELHI
ITA 4001/DEL/2014[2009-10]Status: Disposed21/11/2016AY 2009-10
M/S. FLEX FOODS LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 347/DEL/2014[2010-11]Status: Disposed21/11/2016AY 2010-11
M/S. FLEX FOODS LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 346/DEL/2014[2009-10]Status: Disposed21/11/2016AY 2009-10
