← All Benches

ITAT Delhi Bench

78,275 judgments

ITO, DEHRADUN vs SHRI KANTI KUMAR, DEHRADUN

ITA 1184/DEL/2015[2009-10]Status: Disposed23/11/2016AY 2009-10

ITO, ROHTAK vs SH. BALWAN SINGH & CO., ROHTAK

ITA 3012/DEL/2014[2008-09]Status: Disposed23/11/2016AY 2008-09

MRS. GURPREET KAUR,NEW DELHI vs ITO, NEW DELHI

ITA 684/DEL/2013[2003-04]Status: Disposed23/11/2016AY 2003-04

DCIT, NEW DELHI vs M/S KAY JAY FINCAP PVT. LTD., NEW DELHI

ITA 2874/DEL/2013[2009-10]Status: Disposed23/11/2016AY 2009-10

PR.COMMISSIONER OF INCOME TAX,(CENTRAL)-1 vs PEARL BOTTLING PVT.LTD.

ITA/812/201622/11/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs APPAREL EXPORT PROMOTION COUNCIL

ITA/808/201622/11/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

PR. CIT CENTRAL -1, DELHI vs SHRI MAHESH KUMAR GUPTA

ITA/810/201622/11/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

PRINCIPAL COMMISSIONER OF INCOME-TAX 8 vs M/S SUPER MALLS PVT. LTD.,

ITA/450/201622/11/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

THE COMMISSIONER OF INCOME TAX-2 vs MITSUBISHI MOTORS CORPORATION

ITA/741/201622/11/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

TRIUNE PROJECTS PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/448/201622/11/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

COMMISSIONER OF INCOME TAX(E) vs APPAREL EXPORT PROMOTION COUNCIL

ITA/813/201622/11/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

PRINCIPAL COMMISSIONER OF INCOME-TAX 8 vs M/S SUPER MALLS PVT. LTD.,

ITA/451/201622/11/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

PRINCIPAL COMMISSIONER OF INCOME-TAX 8 vs M/S SUPER MALLS PVT. LTD.,

ITA/449/201622/11/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

RAM KUMAR AGARWAL (HUF),UTTAR PRADESH vs ITO, NOIDA

ITA 5061/DEL/2016[2013-14]Status: Disposed22/11/2016AY 2013-14

SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI

ITA 5052/DEL/2016[2012-13]Status: Disposed22/11/2016AY 2012-13

SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI

ITA 5051/DEL/2016[2012-13]Status: Disposed22/11/2016AY 2012-13

SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI

ITA 5050/DEL/2016[2011-12]Status: Disposed22/11/2016AY 2011-12

SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI

ITA 5049/DEL/2016[2011-12]Status: Disposed22/11/2016AY 2011-12

SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI

ITA 5048/DEL/2016[2011-12]Status: Disposed22/11/2016AY 2011-12

SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI

ITA 5047/DEL/2016[2010-11]Status: Disposed22/11/2016AY 2010-11