← All Benches
ITAT Delhi Bench
80,037 judgments
MRS. SAROJ GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 1617/DEL/2013[2007-08]Status: Disposed25/4/2017AY 2007-08
MRS. SAROJ GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 1616/DEL/2013[2006-07]Status: Disposed25/4/2017AY 2006-07
MRS. SAROJ GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 1614/DEL/2013[2002-03]Status: Disposed25/4/2017AY 2002-03
ACIT, NEW DELHI vs M/S M.M. CREATIONS, NEW DELHI
ITA 1241/DEL/2013[2009-10]Status: Disposed25/4/2017AY 2009-10
ACIT, NEW DELHI vs M/S M.M. CREATIONS, NEW DELHI
ITA 4973/DEL/2012[2008-09]Status: Disposed25/4/2017AY 2008-09
SQUAD COMMUNICATIONS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4650/DEL/2012[2007-08]Status: Disposed25/4/2017AY 2007-08
ADIT, DEHRADUN vs M/S. MAERSK COMPANY LTD., MUMBAI
ITA 3429/DEL/2011[2002-03]Status: Disposed25/4/2017AY 2002-03
ADIT, DEHRADUN vs M/S. MAERSK COMPANY LTD., MUMBAI
ITA 3428/DEL/2011[2003-04]Status: Disposed25/4/2017AY 2003-04
SANGEETA UBEROI,NEW DELHI vs ACIT, NEW DELHI
ITA 5537/DEL/2010[2006-07]Status: Disposed25/4/2017AY 2006-07
ITO, NEW DELHI vs M/S ORIENTAL INTERNATIONAL COY PVT. LTD., NEW DELHI
ITA 4979/DEL/2010[2007-08]Status: Disposed25/4/2017AY 2007-08
ITO, FARIDABAD vs SMT. SANTOSH RAGHAV, FARIDABAD
ITA 3442/DEL/2010[2007-08]Status: Disposed25/4/2017AY 2007-08
DCIT, NEW DELHI vs SWARN SAKHUJA, NEW DELHI
ITA 2127/DEL/2010[2007-08]Status: Disposed25/4/2017AY 2007-08
M/S M.V.S. ENGINEERING LTD. vs THE COMM. OF INCOME TAX
ITA/603/200424/4/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX-3 vs FRIGOGLASS INDIA PVT. LTD.
ITA/317/201724/4/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-1 vs SHRI RAJENDRA AGGARWAL,
ITA/102/201724/4/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSSIONER OF INCOME TAX-06 vs NATIONAL FERTILIZER LIMITED
ITA/551/201624/4/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX-6 vs NATIONAL FERTILIZERS LTD .
ITA/784/201624/4/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX-6 vs NATIONAL FERTILIZERS LTD.
ITA/782/201624/4/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX - CENTRAL-2 vs SUNNY INFRAPROJ ECTS LTD.,
ITA/502/201624/4/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
WESCO AUTO PRODUCTS (INDIA) PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 226/DEL/2017[2007-08]Status: Pending24/4/2017AY 2007-08