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ITAT Delhi Bench

80,939 judgments

BRAHMJEET SINGH,DELHI vs ITO, UTTAR PRADESH

ITA 622/DEL/2017[2008-09]Status: Disposed18/7/2017AY 2008-09

SUBHASH CHAND,DELHI vs ITO, UTTAR PRADESH

ITA 621/DEL/2017[2008-09]Status: Disposed18/7/2017AY 2008-09

DINESH,DELHI vs ITO, UTTAR PRADESH

ITA 620/DEL/2017[2008-09]Status: Disposed18/7/2017AY 2008-09

GYANVATI,DELHI vs ITO, UTTAR PRADESH

ITA 619/DEL/2017[2008-09]Status: Disposed18/7/2017AY 2008-09

PR. COMMISSIONER OF INCOME TAX CENTRAL-3 vs SANJAY JAIN

ITA/637/201617/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX CENTRAL -3 vs SURYA VINAYAK INDUSTRIES LTD.

ITA/606/201617/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONR OF INCOME TAX CENTRAL-3 vs PPC BUSINESS AND PRODUCTS PVT. LTD.

ITA/290/201617/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

DELHI BUILDING&OTHER CONSTRUCTION WORKERSWELFARE BOARD vs DIRECTOR OF INCOME TAX (EXEMPTION )

ITA/495/201717/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

DELHI BUILDING &OTHER CONSTRUCTION WORKERS WELFARE BOARD vs DIRECTOR OF INCOME TAX (EXEMPTION)

ITA/497/201717/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX CENTRAL-3 vs J.H. BUSINESS INDIA PVT. LTD.

ITA/610/201617/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX CENTRAL-3 vs SURYA VINAYAK INDUSTIRES LTD.

ITA/605/201617/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX CENTRAL-3 vs SANJAY JAIN

ITA/638/201617/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX CENTRAL-3 vs J.H. BUSINESS INDIA PVT. LTD.

ITA/640/201617/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX CENTRAL-3 vs J.H. BUSINESS INDIA PVT. LTD.

ITA/850/201617/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX CENTRAL-3 vs J.H. BUSINESS INDIA PVT. LTD.

ITA/641/201617/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

SH. RATTAN DEV SADH,NEW DELHI vs ACIT, NEW DELHI

ITA 730/DEL/2017[2007-08]Status: Disposed17/7/2017AY 2007-08

SATENDRA KUMAR,UTTAR PRADESH vs ITO, NOIDA

ITA 1831/DEL/2017[2009-10]Status: Disposed17/7/2017AY 2009-10

SIDHARTH JAIN,NEW DELHI vs ITO, NEW DELHI

ITA 1825/DEL/2017[2006-07]Status: Disposed17/7/2017AY 2006-07

COMMISSIONER OF INCOME TAX vs SAHARA INDIA (FIRM)

ITA/518/201714/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX (CENTRAL)-III vs MICROWAVE COMMUNICATION LTD.

ITA/430/201714/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH