SIDHARTH JAIN,NEW DELHI vs. ITO, NEW DELHI
ITA 1825/DEL/2017Status: DisposedITAT Delhi17 July 2017AY 2006-07
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S Kallu Cable vs. The Commissioner State Goods And Service TaxUttarakhand · 5 Nov 2026
- Prabhat Kumar vs. The State Of BiharPatna · 4 Nov 2026
- Siddharth Barai (Prop- Siddharth Design Studio) vs. The Superintendent CGST And Central Excise, Balangir RangeOrissa · 4 Nov 2026
- Shashibhusan Moharana vs. The Superintendent Of CGST And Central Excise, DhenkanalOrissa · 4 Nov 2026
- Paramount Tea Marketing PVT. LTD. vs. Union Of INDIA And 3 OrsGauhati · 4 Nov 2026