ITAT Delhi Bench
80,939 judgments
COMMISSIONER OF INCOME TAX vs M/S INTERNATIONAL TRACTORS LTD
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI IV vs INTERNATIONAL TRACTORS LTD.
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX (LTU) vs INTERNATIONAL TRACTORS LIMITED
CASES PERTAINING TO SPL.DIVISION BENCHES
M/S SARVPRIYA PROPERTIES (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
N. SHIV KUMAR,NOIDA vs DCIT, NOIDA
RAKESH KUMAR GOEL,MUZAFFARNAGAR vs ACIT, MUZAFFARNAGAR
DCIT, DEHRADUN vs SHRI ANIL GARG, DEHRADUN
SH. AMRIT LAL JAIN,PANIPAT vs ACIT, PANIPAT
COMMISSIONER OF INCOME TAX DEL vs M/S CHEMINVEST LTD.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
M/S CEA CONSLTANTS P. LTD. vs THE COMMISSIONER OF INCOME TAX
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
M/S NISTHA TRADERS LTD. vs COMMISSIONER OF INCOME TAX V
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs MSD PHARMACEUTICALS PVT. LTD.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
MSD PHARMACEUTICALS PVT LTD vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-6 NEW DELHI & ANR.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
THE COMMISSIONER OF INCOME TAX vs M/S ESCOTRAC FINANCE
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CHINTELS INDIA LTD. vs DCIT-CENTRAL CIRCLE-8
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CHINTELS INDIA LTD. vs DCIT, CENTRAL CIRCLE-8
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CHINTELS INDIA LTD. vs DCIT-CENTRAL CIRCLE-8
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH