M/S NISTHA TRADERS LTD. vs. COMMISSIONER OF INCOME TAX V

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ITA/162/2005HC DelhiDLHC01059122200519 July 2017Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH1 pages

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$~R41 * IN THE HIGH COURT OF DELHI AT NEW DELHI

ITA 162/2005

M/S NISTHA TRADERS LTD.

..... Appellant

Through : None.

versus

COMISSIONER OF INCOME TAX V

..... Respondent

Through : None.

CORAM: JUSTICE S.MURALIDHAR JUSTICE PRATHIBA M. SINGH

O R D E R %

19.07.2017

1.None appears on behalf of the appellant.

2.

Accordingly, this appeal is dismissed for non prosecution.

S.MURALIDHAR, J

PRATHIBA M. SINGH, J JULY 19, 2017 j

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