← All Benches
ITAT Delhi Bench
80,939 judgments
M/S. INDIABULLS REAL ESTATE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1595/DEL/2014[2009-10]Status: Disposed28/8/2017AY 2009-10
ITO, NEW DELHI vs GD INFRABUILD PRIVATE LTD., NEW DELHI
ITA 3630/DEL/2013[2009-10]Status: Disposed28/8/2017AY 2009-10
SILVER OAK LABORATORIES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6197/DEL/2012[2008-09]Status: Disposed28/8/2017AY 2008-09
DCIT, NEW DELHI vs M/S. SURYA PLAZA, NEW DELHI
ITA 5180/DEL/2012[2007-08]Status: Disposed28/8/2017AY 2007-08
C.P. KUKREJA ASSOCIATES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2224/DEL/2012[2008-09]Status: Disposed28/8/2017AY 2008-09
ITO, NEW DELHI vs M/S. LOCK RANJAN EXPORTS PVT. LTD, NEW DELHI
ITA 914/DEL/2009[2002-03]Status: Disposed28/8/2017AY 2002-03
SONIA GOEL vs I.T.O, WARD 21(1), NEW DELHI
ITA/703/201728/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
SONIA GOEL vs I.T.O, WARD 21(1), NEW DELHI
ITA - 703 / 201728/8/2017
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs BIKRAM SINGH,
ITA/55/201725/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
THE PR COMMISSIONER OF INCOME TAX-4 vs M/S INTERRA INFOTECH ( INDIA) PVT. LTD.
ITA/250/201725/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
BAUSCH & LOMB INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 1399/DEL/2017[2012-13]Status: Disposed25/8/2017AY 2012-13
SHRI JITENDRA SINGH BAJWA,MEERUT vs ACIT, MEERUT
ITA 359/DEL/2016[2011-12]Status: Disposed25/8/2017AY 2011-12
SHRI JITENDRA SINGH BAJWA,MEERUT vs ACIT, MEERUT
ITA 358/DEL/2016[2010-11]Status: Disposed25/8/2017AY 2010-11
SHRI JITENDRA SINGH BAJWA,MEERUT vs ACIT, MEERUT
ITA 357/DEL/2016[2006-07]Status: Disposed25/8/2017AY 2006-07
BHARTIYA KISAN SANGH,DEHRADUN vs CIT (EXEMPTIONS), LUCKNOW
ITA 6721/DEL/2015[]Status: Disposed25/8/2017
ACIT, NEW DELHI vs M/S. LLOYD ELECTRIC & ENGINEERING LTD., NEW DELHI
ITA 6369/DEL/2015[2011-12]Status: Disposed25/8/2017AY 2011-12
ACIT, NEW DELHI vs M/S VINEET SOOD & SONS (HUF), NEW DELHI
ITA 6205/DEL/2015[2007-08]Status: Disposed25/8/2017AY 2007-08
ACIT, NEW DELHI vs M/S. PARAS BUILDTECH (INDIA) PVT. LTD., GURGAON
ITA 5959/DEL/2015[2012-13]Status: Disposed25/8/2017AY 2012-13
DCIT, NEW DELHI vs M/S. LINDE AKTIENGESELLSCHAFT, NEW DELHI
ITA 4782/DEL/2015[2009-10]Status: Disposed25/8/2017AY 2009-10
SHRI JWALA PRASAD AGGARWAL,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4392/DEL/2015[2002-03]Status: Disposed25/8/2017AY 2002-03
