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BAUSCH & LOMB INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI | BharatTax
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BAUSCH & LOMB INDIA PVT. LTD.,GURGAON vs. ACIT, NEW DELHI
BAUSCH & LOMB INDIA PVT. LTD.,GURGAON vs. ACIT, NEW DELHI
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ITA 1399/DEL/2017
Status: Disposed
ITAT Delhi
25 August 2017
AY 2012-13
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