← All Benches

ITAT Delhi Bench

80,939 judgments

MR. SAMEER,U.S. NAGAR vs ITO, RUDRAPUR

ITA 2985/DEL/2017[2012-13]Status: Disposed7/9/2017AY 2012-13

GHASITA SINGH SHUKLA,ROORKEE vs ITO, ROORKEE

ITA 2960/DEL/2017[2008-09]Status: Disposed7/9/2017AY 2008-09

M/S TAJINDER SINGH MEMORIAL & ESCORTS,FARIDABAD vs CIT(EXEM), CHANDIGARH

ITA 2495/DEL/2016[]Status: Disposed7/9/2017

DCIT, NEW DELHI vs M/S JINDAL STAINLESS STEEL LTD., HISAR

ITA 6883/DEL/2015[2005-06]Status: Disposed7/9/2017AY 2005-06

M/S CROSS ROAD ESTATE PVT. LTD.,NEW DELHI vs JCIT (TDS), NEW DELHI

ITA 6451/DEL/2015[2008-09]Status: Disposed7/9/2017AY 2008-09

M/S CROSS ROAD ESTATE PVT. LTD.,NEW DELHI vs JCIT (TDS), NEW DELHI

ITA 6450/DEL/2015[2007-08]Status: Disposed7/9/2017AY 2007-08

ACIT, GURGAON vs M/S. DLF CYBER CITY DEVELOPERS LTD., GURGAON

ITA 5133/DEL/2015[2009-10]Status: Disposed7/9/2017AY 2009-10

SH. HARGOVIND JAIN,NEW DELHI vs ITO, NEW DELHI

ITA 6782/DEL/2014[2011-12]Status: Disposed7/9/2017AY 2011-12

SH. GHANSHYAM GUPTA,DELHI vs ACIT, NEW DELHI

ITA 6378/DEL/2014[2005-06]Status: Disposed7/9/2017AY 2005-06

SH. GHANSHYAM GUPTA,DELHI vs ACIT, NEW DELHI

ITA 6375/DEL/2014[2005-06]Status: Disposed7/9/2017AY 2005-06

CIT vs ANKIT GUPTA

ITA/32/20126/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OFINCOME TAX, DELHI - 12 vs ANKIT GUPTA, L/H MANOJ KUMAR

ITA/125/20176/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

INTEC CORPORATION vs PRINCIPAL COMMISSIONER OF INCOME TAX-11 NEW DELHI

ITA/626/20176/9/2017

PR. COMMISSIONER OF INCOME TAX-9 vs M/S. THE TIMES INTERNET LTD.

ITA/753/20176/9/2017

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SUNIL GAUR

PR. COMMISSIONER OF INCOME TAX-9 vs M/S. TIMES INTERNET LTD.

ITA/716/20176/9/2017

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SUNIL GAUR

PR. COMMISSIONER OF INCOME TAX-9 vs M/S. TIMES INTERNET LTD.

ITA/715/20176/9/2017

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SUNIL GAUR

PR. COMMISSIONER OFINCOME TAX, DELHI - 12 vs ANKIT GUPTA, LIB MANOJ KUMAR

ITA/41/20176/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

CIT vs ANKIT GUPTA

ITA/35/20126/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

ITO, DEHRADUN vs SHRI GUNEET SINGH, DEHRADUN

ITA 579/DEL/2017[2012-13]Status: Disposed6/9/2017AY 2012-13

SHRI RATAN SINGH,DELHI vs ITO, NOIDA

ITA 2926/DEL/2017[2008-09]Status: Disposed6/9/2017AY 2008-09