← All Benches
ITAT Delhi Bench
80,939 judgments
ACIT, NEW DELHI vs SMT. RENU NANDA, NEW DELHI
ITA 4808/DEL/2014[2007-08]Status: Disposed11/9/2017AY 2007-08
ORIENTAL BANK OF COMMERCE,GURGAON vs ADDL. CIT, NEW DELHI
ITA 4566/DEL/2014[2010-11]Status: Disposed11/9/2017AY 2010-11
COUNTRYWIDE PROMOTERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6303/DEL/2013[2006-07]Status: Disposed11/9/2017AY 2006-07
M/S. KENDRIYA KARAMCHARI EVAM MITRA SEHKARI AWAS SAMITI LTD.,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 3729/DEL/2013[2003-04]Status: Disposed11/9/2017AY 2003-04
M/S. KENDRIYA KARAMCHARI EVAM MITRA SEHKARI AWAS SAMITI LTD.,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 3728/DEL/2013[2002-03]Status: Disposed11/9/2017AY 2002-03
M/S. KENDRIYA KARAMCHARI EVAM MITRA SEHKARI AWAS SAMITI LTD.,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 3727/DEL/2013[2001-02]Status: Disposed11/9/2017AY 2001-02
M/S. KENDRIYA KARAMCHARI EVAM MITRA SEHKARI AWAS SAMITI LTD.,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 3726/DEL/2013[1998-99]Status: Disposed11/9/2017AY 1998-99
M/S. KENDRIYA KARAMCHARI EVAM MITRA SEHKARI AWAS SAMITI LTD.,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 3725/DEL/2013[1997-98]Status: Disposed11/9/2017AY 1997-98
DCIT, NEW DELHI vs M/S. GEE DIAMOND STEELS P. LTD., NEW DELHI
ITA 5154/DEL/2012[2002-03]Status: Disposed11/9/2017AY 2002-03
ACIT, NEW DELHI vs M/S RENU NANDA, NEW DELHI
ITA 3721/DEL/2011[2007-08]Status: Disposed11/9/2017AY 2007-08
ACIT, NEW DELHI vs M/S RENU NANDA, NEW DELHI
ITA 3720/DEL/2011[2005-06]Status: Disposed11/9/2017AY 2005-06
ACIT, NEW DELHI vs M/S RENU NANDA, NEW DELHI
ITA 3719/DEL/2011[2001-02]Status: Disposed11/9/2017AY 2001-02
SMT. RENU NANDA,NEW DELHI vs ACIT, NEW DELHI
ITA 3700/DEL/2011[2007-08]Status: Disposed11/9/2017AY 2007-08
PR. COMMISSIONER OF INCOME TAX-5, NEW DELHI vs KAMA HOLDINGS LTD.
ITA/726/20178/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
THE PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-8 vs SRL RANBAXY LTD.
ITA/775/20178/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR.COMMISSIONER OF INCOME TAX-07 vs M/S POWER GRID CORPORATION OF INDIA LTD.
ITA/595/20178/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
DCIT, NEW DELHI vs M/S. INDIABULLS FINANCIAL SERVICES LTD., NEW DELHI
ITA 6840/DEL/2014[2011-12]Status: Disposed8/9/2017AY 2011-12
PR. COMMISSIONER OF INCOME TAX- 2 vs M/S SCHNEIDER ELECTRIC INDIA PVT. LTD.
ITA/713/20177/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF INCOME TAX-(EXEMPTIONS) vs M/S INDIAN SOCIETY OF THE CHURCH OF JESUS CHRIST OF LATTER DAY SAINTS
ITA/319/20177/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
M/S. TRENDSETTERS PROPMART PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3114/DEL/2017[2011-12]Status: Disposed7/9/2017AY 2011-12
