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ITAT Delhi Bench

80,939 judgments

GKN DRIVELINE (INDIA) LTD.,FARIDABAD vs DCIT, NEW DELHI

ITA 1416/DEL/2015[2010-11]Status: Disposed20/9/2017AY 2010-11

DCIT, DEHRADUN vs M/S. SUNDOWNER OFFSHORE INTERNTIONAL (BERMUDA) LTD., DEHRADUN

ITA 6537/DEL/2014[2011-12]Status: Disposed20/9/2017AY 2011-12

SH. RAJIV BHATI,PANIPAT vs ITO, FARIDABAD

ITA 5366/DEL/2014[2009-10]Status: Disposed20/9/2017AY 2009-10

M/S. ROHINI CONTRACTORS PVT. LTD.,MEERUT vs ITO, NEW DELHI

ITA 5220/DEL/2014[2004-05]Status: Disposed20/9/2017AY 2004-05

M/S. ROHINI CONTRACTORS PVT. LTD.,MEERUT vs ITO, NEW DELHI

ITA 5219/DEL/2014[2004-05]Status: Disposed20/9/2017AY 2004-05

DCIT, NEW DELHI vs M/S. CARYAIRE EQUIPMENT INDIA PVT. LTD., NOIDA

ITA 2951/DEL/2014[2006-07]Status: Disposed20/9/2017AY 2006-07

M/S GKN DRIVELINE (INDIA) LTD.,FARIDABAD vs DCIT, NEW DELHI

ITA 843/DEL/2016[2011-12]Status: Disposed20/9/2017AY 2011-12

M/S. MKM FINSEC (P) LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 295/DEL/2014[2004-05]Status: Disposed20/9/2017AY 2004-05

PR. COMMISSIONER OF INCOME TAX- 9 vs M/S TEVAPHARM INDIA PVT. LTD.

ITA/816/201719/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs STERIA INDIA LTD.

ITA/763/201719/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs STERIA INDIA LTD.

ITA/756/201719/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

AGNITY TECHNOLOGIES PVT. LTD. vs COMMISSIONER OF INCOME TAX-1

ITA/939/201619/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs STERIA INDIA LTD.

ITA/762/201719/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S SHALABH INDIA LTD.,ROORKEE vs DCIT, ROORKEE

ITA 343/DEL/2016[2012-13]Status: Disposed19/9/2017AY 2012-13

M/S DAYAL BAGH SOAMI NAGAR RESIDENTS SOCIETY (DELHI),NEW DELHI vs CIT(E), NEW DELHI

ITA 342/DEL/2016[0]Status: Disposed19/9/2017

SMT. TARUNA VERMA,DELHI vs ITO, NEW DELHI

ITA 2833/DEL/2016[2007-08]Status: Disposed19/9/2017AY 2007-08

ACIT, NEW DELHI vs SHRI JAGDISH PRASAD GUPTA, NEW DELHI

ITA 2573/DEL/2016[2007-08]Status: Disposed19/9/2017AY 2007-08

M/S PINEWOOD INFORMATION SYSTEMS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 243/DEL/2016[2009-10]Status: Disposed19/9/2017AY 2009-10

M/S. RSG STEEL (P) LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 1188/DEL/2016[2011-12]Status: Disposed19/9/2017AY 2011-12

ACIT, NEW DELHI vs M/S. WHIRLPOOL OF INDIA LTD., GURGAON

ITA 6417/DEL/2015[2009-10]Status: Disposed19/9/2017AY 2009-10