← All Benches
ITAT Delhi Bench
80,939 judgments
SHRI KEWAL LAKHERA,GHAZIABAD vs ITO, GHAZIABAD
ITA 3683/DEL/2017[2012-13]Status: Disposed28/9/2017AY 2012-13
SHRI KEWAL LAKHERA,GHAZIABAD vs ITO, GHAZIABAD
ITA 3682/DEL/2017[2012-13]Status: Disposed28/9/2017AY 2012-13
M/S. RASHI ENTERTAINMENT PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6940/DEL/2014[2007-08]Status: Disposed28/9/2017AY 2007-08
M/S. RASHI ENTERTAINMENT PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6939/DEL/2014[2006-07]Status: Disposed28/9/2017AY 2006-07
ACIT, NEW DELHI vs SH. RAJESH KUMAR SAROJ, NEW DELHI
ITA 5880/DEL/2014[2010-11]Status: Disposed28/9/2017AY 2010-11
MR. RAJIVA MAHESHWARI,NEW DELHI vs ACIT, NEW DELHI
ITA 5860/DEL/2014[2012-13]Status: Disposed28/9/2017AY 2012-13
DCIT, NEW DELHI vs M/S. BHARTI RETAIL LTD., NEW DELHI
ITA 5736/DEL/2014[2011-12]Status: Disposed28/9/2017AY 2011-12
DCIT, NEW DELHI vs M/S. POWER MACHINES INDIA LTD., NEW DELHI
ITA 5708/DEL/2014[2010-11]Status: Disposed28/9/2017AY 2010-11
SH. MAYANK SINGHEE,NEW DELHI vs DCIT, NEW DELHI
ITA 5465/DEL/2014[2011-12]Status: Disposed28/9/2017AY 2011-12
M/S. APPOLO TRAEXIM (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4680/DEL/2014[2004-05]Status: Disposed28/9/2017AY 2004-05
M/S. RASHI ENTERTAINMENT PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6944/DEL/2014[2011-12]Status: Disposed28/9/2017AY 2011-12
M/S. RASHI ENTERTAINMENT PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6943/DEL/2014[2010-11]Status: Disposed28/9/2017AY 2010-11
M/S. RASHI ENTERTAINMENT PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6942/DEL/2014[2009-10]Status: Disposed28/9/2017AY 2009-10
M/S. RASHI ENTERTAINMENT PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6941/DEL/2014[2008-09]Status: Disposed28/9/2017AY 2008-09
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1 vs M/S ESERVGLOBAL SA.
ITA/773/201727/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs M/S TIRUPATI INFRA PROJECTS PVT.LTD.
ITA/772/201727/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
M/S BLUE BIRD HOTELS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 135/DEL/2016[2011-12]Status: Disposed27/9/2017AY 2011-12
THE JHAJJAR CENTRAL CO-OPERATIVE BANK LTD,ROHTAK vs DCIT, ROHTAK
ITA 123/DEL/2016[2012-13]Status: Disposed27/9/2017AY 2012-13
ACIT (TDS), GURGAON vs M/S THE GURGAON CENTRAL COOP. BANK LTD, VILL. BADASHPUR, GURGAON
ITA 6708/DEL/2015[2012-13]Status: Disposed27/9/2017AY 2012-13
ITO (TDS), GURGAON vs M/S THE GURGAON CENTRAL COOP. BANK, VILL. WAZIRABAD, GURGAON
ITA 6706/DEL/2015[2012-13]Status: Disposed27/9/2017AY 2012-13
