← All Benches

ITAT Delhi Bench

80,940 judgments

SANDEEP KUMAR MITTAL,DELHI vs DCIT, NEW DELHI

ITA 2611/DEL/2010[2006-07]Status: Disposed13/10/2017AY 2006-07

MAHESH CHANDRA AGARWAL,NEW DELHI vs ACIT, NEW DELHI

ITA 1064/DEL/2010[2006-07]Status: Disposed13/10/2017AY 2006-07

M/S. C S LEASING PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 6410/DEL/2014[2007-08]Status: Disposed13/10/2017AY 2007-08

VALIDOR CAPITAL INDIA PVT. vs INCOME TAX OFFICER

ITA/491/201712/10/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

DIRECTOR OF INCOME TAX vs MITSUI & CO LTD.

ITA/902/200912/10/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S G.P.PROJECTS LTD.,NEW DELHI vs DCIT, NOIDA

ITA 4735/DEL/2016[2012-13]Status: Disposed12/10/2017AY 2012-13

SMT. REKHA RAMESH NAMBIAR,NEW DELHI vs ACIT, NEW DELHI

ITA 4441/DEL/2016[2007-08]Status: Disposed12/10/2017AY 2007-08

AMBIENCE DEVELOPERS & INFRASTRUCTURE P. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 628/DEL/2015[2009-10 (F.Y. 2008-09)]Status: Disposed12/10/2017

AMBIENCE DEVELOPERS & INFRASTRUCTURE P. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 627/DEL/2015[2008-09 (F.Y. 2007-08)]Status: Disposed12/10/2017

M/S. ARCHOHM CONSULTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5913/DEL/2015[2012-13]Status: Disposed12/10/2017AY 2012-13

SANDAL KALAN SHRI RADHA KRISHAN GOPAL ADRASH GAUSHALA,HARYANA vs CIT(E), CHANDIGARH

ITA 5015/DEL/2015[]Status: Disposed12/10/2017

M/S. ARCHOHM CONSULTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4151/DEL/2015[2011-12]Status: Disposed12/10/2017AY 2011-12

ITO, NEW DELHI vs M/S. ORIENT APPARELS PVT. LTD., NEW DELHI

ITA 2454/DEL/2015[2011-12]Status: Disposed12/10/2017AY 2011-12

M/S. ANSHIKA INVESTMENTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 6967/DEL/2014[2011-12]Status: Disposed12/10/2017AY 2011-12

M/S. BRAHMANAND SHIKSHA PARASAR SAMITI,PANIPAT vs CIT, HARYANA

ITA 6567/DEL/2014[]Status: Disposed12/10/2017

DCIT, NEW DELHI vs M/S. INTER OCEAN SHIPPING INDIA PVT. LTD., NEW DELHI

ITA 5528/DEL/2014[2008-09]Status: Disposed12/10/2017AY 2008-09

ACIT, NEW DELHI vs M/S. GETIT INFOMEDIARY LTD., NEW DELHI

ITA 4979/DEL/2014[2005-06]Status: Disposed12/10/2017AY 2005-06

M/S. HARHAR MAHADEV SEWA SAMITI,ROHTAK vs CIT, ROHTAK

ITA 4850/DEL/2014[]Status: Disposed12/10/2017

ACIT, NEW DELHI vs M/S. G4S SECURITY SYSTEMS (INDIA) PVT. LTD., GURGAON

ITA 4440/DEL/2014[2010-11]Status: Disposed12/10/2017AY 2010-11

DCIT, NEW DELHI vs M/S. ACCESSION BUILDWELL PVT. LTD., NEW DELHI

ITA 4353/DEL/2014[2011-12]Status: Disposed12/10/2017AY 2011-12