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ITAT Delhi Bench

80,940 judgments

ACIT, NEW DELHI vs NRA IRON STEEL PVT. LTD., NEW DELHI

ITA 3611/DEL/2014[2009-10]Status: Disposed16/10/2017AY 2009-10

TAS HOLDINGS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 4051/DEL/2013[2002-03]Status: Disposed16/10/2017AY 2002-03

SANJEEV JAIN,HARIDWAR vs ITO, ROORKEE

ITA 3812/DEL/2013[2007-08]Status: Disposed16/10/2017AY 2007-08

M/S. TRAK SERVICES PRIVATE LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 2220/DEL/2013[2007-08]Status: Disposed16/10/2017AY 2007-08

ACIT, DEHRADUN vs M/S. UTTARANCHAL SABHI KE LIYE SHIKSHA PARISHAD, DEHRADUN

ITA 1/DEL/2013[2009-10]Status: Disposed16/10/2017AY 2009-10

M/S. JAYCEES PUBLIC SCHOOL,NEW DELHI vs ITO, RUDRAPUR

ITA 4556/DEL/2012[2007-08]Status: Disposed16/10/2017AY 2007-08

M/S. JAYCEES PUBLIC SCHOOL,NEW DELHI vs ITO, RUDRAPUR

ITA 4555/DEL/2012[2006-07]Status: Disposed16/10/2017AY 2006-07

M/S. JAYCEES PUBLIC SCHOOL,NEW DELHI vs CIT, HALDWANI

ITA 4554/DEL/2012[]Status: Disposed16/10/2017

ACIT, NEW DELHI vs M/S. REALTECH CONSTRUCTION PVT. LTD., NEW DELHI

ITA 3624/DEL/2012[2008-09]Status: Disposed16/10/2017AY 2008-09

ACIT, NEW DELHI vs M/S REALTECH PROJECT PVT. LTD., NEW DELHI

ITA 3520/DEL/2012[2008-09]Status: Pending16/10/2017AY 2008-09

DDIT, NEW DELHI vs M/S SHIN SATELLITE PUBLIC CO. LTD., NEW DELHI

ITA 3593/DEL/2011[2005-06]Status: Disposed16/10/2017AY 2005-06

SMT. SANTOSH,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR

ITA 5042/DEL/2010[2007-08]Status: Disposed16/10/2017AY 2007-08

LATE SH. DINESH KUMAR JAIN,DELHI vs ITO, NEW DELHI

ITA 3612/DEL/2016[2011-12]Status: Disposed16/10/2017AY 2011-12

PRINCIPAL COMMISSIONER OF INCOME TAX-07 vs ORIENTAL BANK OF COMMERCE

ITA/591/201713/10/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PRINCIPAL COMMISSIONER OF INCOME TAX-07 vs ORIENTAL BANK OF COMMERCE

ITA/594/201713/10/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR.COMMISSIONER INCOME TAX-4 vs HISTORIC INFRACONE PVT.LTD

ITA/868/201713/10/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX, DELHI - 02 vs BEST INFRASTRUCTURE INDIA (P) LTD

ITA/869/201713/10/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

WM INDIA TECHNICAL AND CONSULTING SERVICES PVT. LTD.,NEW DELHI vs ACIT, CIRCLE- 27(2), NEW DELHI

ITA 5875/DEL/2017[2013-14]Status: Disposed13/10/2017AY 2013-14

SH. JOGINDER SINGH KHARAB,NEW DELHI vs ITO, NEW DELHI

ITA 549/DEL/2017[2010-11]Status: Disposed13/10/2017AY 2010-11

SMT. SHASHI ARORA,PANIPAT vs ITO, PANIPAT

ITA 2450/DEL/2017[2012-13]Status: Disposed13/10/2017AY 2012-13