← All Benches
ITAT Delhi Bench
80,940 judgments
M/S. SMS IRON TECHNOLOGY PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4482/DEL/2014[2002-03]Status: Disposed25/10/2017AY 2002-03
M/S. SMS IRON TECHNOLOGY PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4480/DEL/2014[2000-01]Status: Disposed25/10/2017AY 2000-01
DCIT, NEW DELHI vs M/S. RAMA VISION LTD., NEW DELHI
ITA 2898/DEL/2014[2002-03]Status: Disposed25/10/2017AY 2002-03
NCS PEARSON INDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2556/DEL/2014[2009-10]Status: Disposed25/10/2017AY 2009-10
UTSTARCOM INC.,NEW DELHI vs DDIT, NEW DELHI
ITA 1829/DEL/2014[2009-10]Status: Disposed25/10/2017AY 2009-10
ACIT, NEW DELHI vs SH. RAJESH KALRA, NEW DELHI
ITA 6675/DEL/2013[2011-12]Status: Disposed25/10/2017AY 2011-12
DCIT, NEW DELHI vs M/S. INDIA TOURISM DEVELOPMENT CORP. LTD., NEW DELHI
ITA 6077/DEL/2013[2007-08]Status: Disposed25/10/2017AY 2007-08
M/S SIROHI DETECTIVE & SECURITY AGENCY PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 70/DEL/2010[2001-02]Status: Disposed25/10/2017AY 2001-02
ACIT, NEW DELHI vs M/S. PADMINI INFRASTRUCTURE (P) LTD., NEW DELHI
ITA 4065/DEL/2010[2006-07]Status: Disposed25/10/2017AY 2006-07
ACIT, FARIDABAD vs SH. PRAHLAD, BALLABGARH
ITA 4036/DEL/2010[2007-08]Status: Disposed25/10/2017AY 2007-08
ASHOK MAHINDRA vs ITO WARD 2 (2),
ITA 2634/DEL/2007[2002-2003]Status: Disposed25/10/2017AY 2002-2003
ITO, NEW DELHI vs R. P. ANAND FARMS PVT. LTD., NEW DELHI
ITA 4080/DEL/1998[1995-96]Status: Disposed25/10/2017AY 1995-96
INTERATED DATA BASE &RESEARCH CENTRE PVT . LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX -4
ITA/407/201724/10/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S PARAMOUNT BIOTECH INDUSTRIES LTD.,
ITA/888/201724/10/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S RAJASTHAN EXPLOSIVES & CHEMICALS LTD.,
ITA/543/201624/10/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S PARAMOUNT BIOTECH INDUSTRIES LTD.,
ITA/887/201724/10/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
M/S SWARN OVERSEAS (P) LTD.,NEW DELHI vs DCIT, GHAZIABAD
ITA 3581/DEL/2016[2006-07]Status: Disposed24/10/2017AY 2006-07
M/S SWARN OVERSEAS (P) LTD.,NEW DELHI vs DCIT, GHAZIABAD
ITA 3580/DEL/2016[2005-06]Status: Disposed24/10/2017AY 2005-06
ACIT, NEW DELHI vs SMT. SUMAN JAIN, DELHI
ITA 1776/DEL/2016[2011-12]Status: Disposed24/10/2017AY 2011-12
M/S. ADDAGIO OVERSEAS,NEW DELHI vs DCIT, NEW DELHI
ITA 5513/DEL/2015[2011-12]Status: Disposed24/10/2017AY 2011-12