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ITAT Delhi Bench

81,126 judgments

SAIPEM PORTUGAL COMMERCIO MARITIMO SU LDA,NEW DELHI vs DCIT (INTERNATIONAL TAXATION), DEHRADUN

ITA 2071/DEL/2016[2011-12]Status: Disposed13/11/2017AY 2011-12

M/S. LAKHANI INDIA LTD.,NEW DELHI vs ACIT, FARIDABAD

ITA 1994/DEL/2016[2011-12]Status: Disposed13/11/2017AY 2011-12

AGILIS INFORMATION TECHNOLOGIES INTERNATIONAL PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 1063/DEL/2016[2011-12]Status: Disposed13/11/2017AY 2011-12

DCIT, DEHRADUN vs SHRI PANKAJ NAGALIA, DEHRADUN

ITA 5270/DEL/2015[2012-13]Status: Disposed13/11/2017AY 2012-13

SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4509/DEL/2015[2008-09]Status: Disposed13/11/2017AY 2008-09

SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4508/DEL/2015[2007-08]Status: Disposed13/11/2017AY 2007-08

SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4507/DEL/2015[2006-07]Status: Disposed13/11/2017AY 2006-07

SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4506/DEL/2015[2005-06]Status: Disposed13/11/2017AY 2005-06

SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4505/DEL/2015[2004-05]Status: Disposed13/11/2017AY 2004-05

SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4504/DEL/2015[2003-04]Status: Disposed13/11/2017AY 2003-04

SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4503/DEL/2015[2002-03]Status: Disposed13/11/2017AY 2002-03

M/S KING BUILDCON PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4502/DEL/2015[2008-09]Status: Disposed13/11/2017AY 2008-09

M/S KING BUILDCON PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4501/DEL/2015[2007-08]Status: Disposed13/11/2017AY 2007-08

M/S KING BUILDCON PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4500/DEL/2015[2006-07]Status: Disposed13/11/2017AY 2006-07

M/S KING BUILDCON PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4499/DEL/2015[2005-06]Status: Disposed13/11/2017AY 2005-06

M/S. AGICO CONTROLS PVT. LTD.,FARIDABAD vs ITO, FARIDABAD

ITA 6620/DEL/2014[2008-09]Status: Disposed13/11/2017AY 2008-09

DCIT, NEW DELHI vs M/S. ACEE ENTERPRISES, NEW DELHI

ITA 6519/DEL/2014[2008-09]Status: Disposed13/11/2017AY 2008-09

DCIT, NEW DELHI vs M/S. ACEE ENTERPRISES, NEW DELHI

ITA 6518/DEL/2014[2007-08]Status: Disposed13/11/2017AY 2007-08

DCIT, NEW DELHI vs M/S. ACEE ENTERPRISES, NEW DELHI

ITA 6517/DEL/2014[2006-07]Status: Disposed13/11/2017AY 2006-07

DCIT, NEW DELHI vs M/S. ACEE ENTERPRISES, NEW DELHI

ITA 6516/DEL/2014[2005-06]Status: Disposed13/11/2017AY 2005-06