← All Benches
ITAT Delhi Bench
81,126 judgments
ACIT, NEW DELHI vs SH. PRASHANT AGGARWAL, NEW DELHI
ITA 888/DEL/2014[2005-06]Status: Disposed14/11/2017AY 2005-06
ACIT, NEW DELHI vs SH. PRASHANT AGGARWAL, NEW DELHI
ITA 887/DEL/2014[2004-05]Status: Disposed14/11/2017AY 2004-05
ACIT, NEW DELHI vs SH. PRASHANT AGGARWAL, NEW DELHI
ITA 886/DEL/2014[2004-05]Status: Disposed14/11/2017AY 2004-05
SH. RAM CHANDER GARG,NEW DELHI vs ACIT, NEW DELHI
ITA 595/DEL/2014[2004-05]Status: Disposed14/11/2017AY 2004-05
SH. RAM CHANDER GARG,NEW DELHI vs ACIT, NEW DELHI
ITA 594/DEL/2014[2004-05]Status: Disposed14/11/2017AY 2004-05
SH. PRASHANT AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 593/DEL/2014[2005-06]Status: Disposed14/11/2017AY 2005-06
PRASHANT AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 592/DEL/2014[2005-06]Status: Disposed14/11/2017AY 2005-06
PRASHANT AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 591/DEL/2014[2004-05]Status: Disposed14/11/2017AY 2004-05
SH. PRASHANT AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 590/DEL/2014[2004-05]Status: Disposed14/11/2017AY 2004-05
ROHDE & SCHWARZ INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4570/DEL/2014[2007-08]Status: Disposed14/11/2017AY 2007-08
M/S. PACIFIC PROJECTS LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 443/DEL/2014[2006-07]Status: Disposed14/11/2017AY 2006-07
M/S. VOITH PAPER FABRICS INDIA LTD.,ABERDEEN vs ACIT, FARIDABAD
ITA 1924/DEL/2014[2008-09]Status: Disposed14/11/2017AY 2008-09
ITO, NEW DELHI vs SH. RAM CHANDER GARG, NEW DELHI
ITA 1918/DEL/2014[2004-05]Status: Disposed14/11/2017AY 2004-05
ITO, NEW DELHI vs SH. RAM CHANDER GARG, NEW DELHI
ITA 1917/DEL/2014[2004-05]Status: Disposed14/11/2017AY 2004-05
MADAN LAL CHADHARY,DELHI vs ITO, NEW DELHI
ITA 901/DEL/2013[2002-03]Status: Disposed14/11/2017AY 2002-03
ACIT, NEW DELHI vs M/S SURYA BUILDWELL (P) LTD., NEW DELHI
ITA 2706/DEL/2013[2007-08]Status: Disposed14/11/2017AY 2007-08
DCIT, NEW DELHI vs SURYA BUILDWELL PVT. LTD., NEW DELHI
ITA 2123/DEL/2012[2006-07]Status: Disposed14/11/2017AY 2006-07
DCIT, NEW DELHI vs SURYA BUILDWELL PVT. LTD., NEW DELHI
ITA 2122/DEL/2012[2005-06]Status: Disposed14/11/2017AY 2005-06
THE COMMISSIONER OF INCOME TAX-LTU vs EXL SERVICES SEZ BPO PVT. LTD.
ITA/969/201713/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
BAIN CAPABILITY CENTRE INDIA PVT. LTD.,GURGAON vs DCIT, GURGAON
ITA 404/DEL/2017[2012-13]Status: Disposed13/11/2017AY 2012-13