← All Benches
ITAT Delhi Bench
81,130 judgments
MUNJAL SHOWA LTD.,GURGAON vs ACIT, NEW DELHI
ITA 1030/DEL/2014[2009-10]Status: Disposed22/11/2017AY 2009-10
ELEMENT K INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6277/DEL/2012[2008-09]Status: Disposed22/11/2017AY 2008-09
ACIT, NEW DELHI vs M/S. ACCURATE TRANSFORMERS LTD., NEW DELHI
ITA 1928/DEL/2012[2002-03]Status: Disposed22/11/2017AY 2002-03
ACIT, NEW DELHI vs M/S. ACCURATE TRANSFORMERS LTD., NEW DELHI
ITA 1927/DEL/2012[2001-02]Status: Disposed22/11/2017AY 2001-02
DCIT, NEW DELHI vs M/S CECIL WEBBER ENGINEERING LTD., NEW DELHI
ITA 3659/DEL/2011[2007-08]Status: Disposed22/11/2017AY 2007-08
M/S PRAGATI VANIJYA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2008/DEL/2011[2008-09]Status: Disposed22/11/2017AY 2008-09
DCIT, NEW DELHI vs M/S. CECIL WEBBER ENGINEERING LTD., NEW DELHI
ITA 3757/DEL/2010[2006-07]Status: Disposed22/11/2017AY 2006-07
PR. COMMISSIONER OF INCOME TAX-6 vs NOKIA SOLUTIONS & NETWORKS INDIA PVT. LTD. (FOREMERLY KNOWN AS, NOKIA SIEMENS NETWORKS PVT. OLTD.)
ITA/1025/201721/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE COMMISSIONER OF INCOME TAX-LTU vs HONDA CARS INDIA LTD.
ITA/1024/201721/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S RELIGARE CAPITAL MARKETS LTD.
ITA/1019/201721/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX(CENTRAL)-3 vs RAM NARAIN JINDAL
ITA/1021/201721/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
M/S. EMPIRE REALTECH (P) LTD.,NEW DELHI vs DCIT, FARIDABAD
ITA 3407/DEL/2017[2011-12]Status: Disposed21/11/2017AY 2011-12
WELLNESS EDUCATION FOUNDATION,FARIDABAD vs CIT (EXEMPTIONS), NEW DELHI
ITA 967/DEL/2016[]Status: Disposed21/11/2017
WELLNESS EDUCATION FOUNDATION,FARIDABAD vs CIT (EXEMPTIONS), NEW DELHI
ITA 942/DEL/2016[]Status: Disposed21/11/2017
DCIT, GHAZIABAD vs M/S. SUPREME CEREMICS LTD., GHAZIABAD
ITA 431/DEL/2016[2011-12]Status: Disposed21/11/2017AY 2011-12
M/S. SUPREME CERAMICS LTD.,NEW DELHI vs DCIT, GHAZIABAD
ITA 414/DEL/2016[2011-12]Status: Disposed21/11/2017AY 2011-12
SMT SANTOSH AGGARWAL,NEW DELHI vs ITO, NEW DELHI
ITA 2977/DEL/2016[2005-06]Status: Disposed21/11/2017AY 2005-06
M/S FELEX ENTERPRISES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2750/DEL/2016[2010-11]Status: Disposed21/11/2017AY 2010-11
M/S FELEX ENTERPRISES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2748/DEL/2016[2007-08]Status: Disposed21/11/2017AY 2007-08
M/S FELEX ENTERPRISES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2747/DEL/2016[2006-07]Status: Disposed21/11/2017AY 2006-07