← All Benches
ITAT Delhi Bench
78,230 judgments
INCOME TAX OFFICER, WARD-29(1), DELHI, DELHI vs M/S. DISCOVERY SALES, DELHI
ITA 5901/DEL/2024[2022-23]Status: Disposed8/4/2026AY 2022-23
DCIT, CIRCLE-19(1), NEW DELHI vs M/S PEC LIMITED, NEW DELHI
ITA 5705/DEL/2024[2021-22]Status: Disposed8/4/2026AY 2021-22
DCIT, CIRCLE 4(2), NEW DELHI vs BRIVAN CONSULTANTS PVT LTD, NEW DELHI
ITA 3672/DEL/2024[2018-19]Status: Disposed8/4/2026AY 2018-19
BRIVAN CONSULTANTS PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE 31, DELHI
ITA 3616/DEL/2024[2018-19]Status: Disposed8/4/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs RICH FOOD CORPORATION, DELHI
ITA 3387/DEL/2024[2017-18]Status: Disposed8/4/2026AY 2017-18
ACIT(OSD), RANGE-10, ITO CR BUILDING vs GAGAN INFRAENERGY LIMITED, NAJAFGARH
ITA 3183/DEL/2024[2014-15]Status: Disposed8/4/2026AY 2014-15
CANDOR GURGAON ONE REALTY PROJECTS PVT. LTD. (FORMERLY KNOWN AS UNITECH REALTY PROJECTS PVT. LTD.),MUMBAI vs ADDL. CIT, RANGE- 2, NEW DELHI
ITA 4215/DEL/2019[2013-14]Status: Disposed8/4/2026AY 2013-14
MANGAL SINGH KHATANA,GHAZIABAD vs ITO, WARD- 1(4), GHAZIABAD
ITA 316/DEL/2018[2012-13]Status: Disposed8/4/2026AY 2012-13
MANGAL SINGH KHATANA,GHAZIABAD vs ITO, WARD- 1(4), GHAZIABAD
ITA 315/DEL/2018[2011-12]Status: Disposed8/4/2026AY 2011-12
MANGAL SINGH KHATANA,GHAZIABAD vs ITO, WARD- 1(4), GHAZIABAD
ITA 314/DEL/2018[2010-11]Status: Disposed8/4/2026AY 2010-11
MANGAL SINGH KHATANA,GHAZIABAD vs ITO, WARD- 1(4), GHAZIABAD
ITA 313/DEL/2018[2008-09]Status: Disposed8/4/2026AY 2008-09
PTC INDIA FINANCIAL SERVICES LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX 7 & ANR.
W.P.(C)/4554/20267/4/2026
PR. COMMISSIONER OF INCOME TAX, CENTRAL - II, NEW DELHI vs M/S GLOBE CAPITAL MARKET LTD.
ITA/364/20247/4/2026
PTC INDIA FINANCIAL SERVICES LIMITED THROUGH ITS AUTHORISED SIGNATORY AAKASH GUPTA vs PRINCIPAL COMMISSIONER OF INCOME TAX 7 & ANR.
W.P.(C)/3563/20267/4/2026
AMIT JAIN vs INCOME TAX OFFICER, WARD-54(1) DELHI & ANR.
W.P.(C)/7993/20237/4/2026
VARUN GOEL vs INCOME TAX OFFICER WARD 47(1), DELHI & ANR.
W.P.(C)/13391/20247/4/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs M/S EICR (CYPRUS) LTD.
ITA/291/20267/4/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX -10 vs DABUR INVEST CORP.
ITA/290/20266/4/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
VIRGO SOFTECH LIMITED,DELHI vs DCIT, CIRCLE-25(1), DELHI
ITA 891/DEL/2025[2018-19]Status: Disposed6/4/2026AY 2018-19
DEEPAK NAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1 7, DELHI
W.P.(C)/4309/20262/4/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
