← All Benches
ITAT Delhi Bench
81,130 judgments
DCIT, NEW DELHI vs SMT. MALA KALSI, NEW DELHI
ITA 5032/DEL/2015[2012-13]Status: Disposed1/12/2017AY 2012-13
DCIT, NEW DELHI vs SMT. MALA KALSI, NEW DELHI
ITA 5031/DEL/2015[2011-12]Status: Disposed1/12/2017AY 2011-12
DCIT, NEW DELHI vs SMT. MALA KALSI, NEW DELHI
ITA 5030/DEL/2015[2010-11]Status: Disposed1/12/2017AY 2010-11
DCIT, NEW DELHI vs SMT. MALA KALSI, NEW DELHI
ITA 5029/DEL/2015[2009-10]Status: Disposed1/12/2017AY 2009-10
DCIT, NEW DELHI vs SMT. MALA KALSI, NEW DELHI
ITA 5027/DEL/2015[2007-08]Status: Disposed1/12/2017AY 2007-08
DCIT, NEW DELHI vs SMT. MALA KALSI, NEW DELHI
ITA 5026/DEL/2015[2006-07]Status: Disposed1/12/2017AY 2006-07
ACIT, NEW DELHI vs SMT. SUDHA NAGAR, NEW DELHI
ITA 5843/DEL/2014[2011-12]Status: Disposed1/12/2017AY 2011-12
ACIT, NEW DELHI vs SMT. SUDHA NAGAR, NEW DELHI
ITA 5841/DEL/2014[2009-10]Status: Disposed1/12/2017AY 2009-10
ACIT, NEW DELHI vs SMT. SUDHA NAGAR, NEW DELHI
ITA 5840/DEL/2014[2008-09]Status: Disposed1/12/2017AY 2008-09
SUDHA NAGAR,NEW DELHI vs DCIT, NEW DELHI
ITA 5539/DEL/2014[2011-12]Status: Disposed1/12/2017AY 2011-12
SUDHA NAGAR,NEW DELHI vs DCIT, NEW DELHI
ITA 5538/DEL/2014[2010-11]Status: Disposed1/12/2017AY 2010-11
SUDHA NAGAR,NEW DELHI vs DCIT, NEW DELHI
ITA 5537/DEL/2014[2009-10]Status: Disposed1/12/2017AY 2009-10
SUDHA NAGAR,NEW DELHI vs DCIT, NEW DELHI
ITA 5536/DEL/2014[2008-09]Status: Disposed1/12/2017AY 2008-09
SUDHA NAGAR,NEW DELHI vs DCIT, NEW DELHI
ITA 5535/DEL/2014[2007-08]Status: Disposed1/12/2017AY 2007-08
SUDHA NAGAR,NEW DELHI vs DCIT, NEW DELHI
ITA 5534/DEL/2014[2006-07]Status: Disposed1/12/2017AY 2006-07
SUDHA NAGAR,NEW DELHI vs DCIT, NEW DELHI
ITA 5533/DEL/2014[2005-06]Status: Disposed1/12/2017AY 2005-06
ACIT, NEW DELHI vs M/S. AMTEK RING GEAR LTD., NEW DELHI
ITA 5026/DEL/2014[2009-10]Status: Disposed1/12/2017AY 2009-10
ACIT, NEW DELHI vs M/S. AMTEK RING GEAR LTD., NEW DELHI
ITA 5027/DEL/2014[2010-11]Status: Disposed1/12/2017AY 2010-11
COMMISSIONER OF INCOME TAX vs M/S INTERNATIONAL TRACTOR LTD.
ITA/497/200430/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
GRUNER INDIA PVT. LTD.,NEW DELHI vs ACIT, CIRCLE- 10(2), NEW DELHI
ITA 6801/DEL/2017[2013-14]Status: Disposed30/11/2017AY 2013-14