← All Benches
ITAT Delhi Bench
81,130 judgments
ACIT, NEW DELHI vs M/S. DENSO INDIA LTD., NEW DELHI
ITA 4365/DEL/2011[2005-06]Status: Disposed5/12/2017AY 2005-06
ACIT, NEW DELHI vs M/S RIMJHIM ISPAT LTD., KANPUR
ITA 3756/DEL/2011[2006-07]Status: Disposed5/12/2017AY 2006-07
ACIT, NEW DELHI vs M/S DENSO INDIA LTD., NEW DELHI
ITA 1751/DEL/2011[2004-05]Status: Disposed5/12/2017AY 2004-05
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs M/S GLOBAL REALTY CREATIONS LTD.
ITA/1097/20174/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX-2, AGRA vs M/S GLOBAL HERITAGE VENTURE LTD.
ITA/1098/20174/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINIPAL COMMISSIONER OF INCOME TAX-5 vs M/S KOBELCO CONSTRUCTION EQUIPMENT INDIA LIMITED,
ITA/1096/20174/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX-6 vs NOKIA SOLUTIONS & NETWORKS INDIA PVT. LTD. (FORMERLY KNOWN AS, NOKIA SIEMENS
ITA/1095/20174/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs ESCORT HEART INSTITUTE & RESEARCH CENTRE LTD.
ITA/1094/20174/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX-2, AGRA vs M/S GLOBAL HERITAGE VENTURE LTD.
ITA/1100/20174/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
M/S BRIGHT POINT INDIA PVT LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 123/DEL/2017[2012-13]Status: Disposed4/12/2017AY 2012-13
M/S KHURJA DEVELOPMENT AUTHORITY,BULANDSHAHR vs ADDL. CIT, BULANDSHAHR
ITA 2687/DEL/2016[2011-12]Status: Disposed4/12/2017AY 2011-12
M/S BULANDSHAHR DEVELOPMENT AUTHORITY,BULANDSHAHR vs ADDL. CIT, BULANDSHAHR
ITA 2686/DEL/2016[2011-12]Status: Disposed4/12/2017AY 2011-12
DCIT, NEW DELHI vs M/S. AUTO IGNITION LTD., NEW DELHI
ITA 6646/DEL/2015[2012-13]Status: Disposed4/12/2017AY 2012-13
ABR AUTO PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6236/DEL/2015[2009-10]Status: Disposed4/12/2017AY 2009-10
GOODYEAR INDIA LTD.,FARIDABAD vs DCIT, NEW DELHI
ITA 328/DEL/2015[2006-07]Status: Disposed4/12/2017AY 2006-07
M/S. COTTON NATURALS (I) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6910/DEL/2014[2010-11]Status: Disposed4/12/2017AY 2010-11
SMT. SARITA DEVI,DELHI vs ITO, GURGAON
ITA 2363/DEL/2014[2009-10]Status: Disposed4/12/2017AY 2009-10
PR.COMMISSIONER OF INCOME TAX-6 vs NET 4 INDIA LTD.
ITA/1093/20171/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
NIKHIL SEN,NEW DELHI vs ACIT, CIRCLE- 66(1), NEW DELHI
ITA 6057/DEL/2017[2013-14]Status: Disposed1/12/2017AY 2013-14
ANALJIT SINGH,DELHI vs DCIT, CIRCLE- 16(2), DELHI
ITA 4737/DEL/2017[2014-15]Status: Disposed1/12/2017AY 2014-15