← All Benches
ITAT Delhi Bench
81,130 judgments
TRANSCEND MT SERVICES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4501/DEL/2013[2006-07]Status: Disposed12/12/2017AY 2006-07
TRANSCEND MT SERVICES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4048/DEL/2013[2006-07]Status: Disposed12/12/2017AY 2006-07
JCB INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6359/DEL/2012[2008-09]Status: Disposed12/12/2017AY 2008-09
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs M/S UNIVERSAL ADVERTISING PVT. LTD.
ITA/1136/201711/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs M/S AMRAPALI GRAND
ITA/1129/201711/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX-(E) vs INDIA HABITAT CENTRE
ITA/1131/201711/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs M/S AMRAPALI GRAND,
ITA/1127/201711/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-1 vs M/S AMRAPALI GRAND
ITA/1128/201711/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs M/S UNIVERSAL ADVERTISING PVT. LTD.
ITA/1134/201711/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
SH. SUDERSHAN KUMAR,NEW DELHI vs ITO, NEW DELHI
ITA 395/DEL/2017[2012-13]Status: Disposed11/12/2017AY 2012-13
M/S. PUREERA INDIA PVT. LTD.,NEW DELHI vs ITO (TDS) (INTERNATIONAL TAXATION), NEW DELHI
ITA 6689/DEL/2015[2011-12 (F.Y. 2010-11)]Status: Disposed11/12/2017
DCIT, NEW DELHI vs M/S. DIXON TECHNOLOGIES (INDIA) PVT. LTD., NEW DELHI
ITA 6479/DEL/2015[2012-13]Status: Disposed11/12/2017AY 2012-13
DCIT, NEW DELHI vs M/S. DCM ENGINEERING LTD., NEW DELHI
ITA 6478/DEL/2015[2012-13]Status: Disposed11/12/2017AY 2012-13
M/S. ALBASTA WHOLESALE SERVICES LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6041/DEL/2015[2012-13]Status: Disposed11/12/2017AY 2012-13
M/S. MDLR AIRLINES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4262/DEL/2015[2008-09]Status: Disposed11/12/2017AY 2008-09
M/S. MDLR AIRLINES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4261/DEL/2015[2007-08]Status: Disposed11/12/2017AY 2007-08
M/S. MDLR AIRLINES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4260/DEL/2015[2006-07]Status: Disposed11/12/2017AY 2006-07
M/S. KANDA AGRICULTURE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4259/DEL/2015[2008-09]Status: Disposed11/12/2017AY 2008-09
M/S. KANDA AGRICULTURE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4258/DEL/2015[2007-08]Status: Disposed11/12/2017AY 2007-08
ACIT, NEW DELHI vs M/S. SANDEN VIKAS INDIA LTD., NEW DELHI
ITA 4253/DEL/2015[2010-11]Status: Disposed11/12/2017AY 2010-11
