← All Benches
ITAT Delhi Bench
81,130 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 vs BHUSHAN ENERGY LTD.
ITA/1158/201719/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX-18 vs SHRI OM PRAKASH CHANDNA
ITA/1164/201719/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX, CENTRAL - 2 vs M/S XENIAL INVESTMENTS PVT. LTD. THROUGH IP INDIA PVT. LTD. (NOW KNOWN AS ADHUNIK TECHNOLOGY PVT. L
ITA/1168/201719/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
RAM NARAIN CONTRACTOR,MUZAFFARNAGAR vs DCIT, CIRCLE- 2, MUZAFFARNAGAR
ITA 6981/DEL/2017[2014-15]Status: Disposed19/12/2017AY 2014-15
M/S. MIRABELLE INTERNATIONAL,NEW DELHI vs ITO, NEW DELHI
ITA 3661/DEL/2017[2012-13]Status: Disposed19/12/2017AY 2012-13
M/S PURVANCHAL PROJECTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2571/DEL/2017[2011-12]Status: Disposed19/12/2017AY 2011-12
HUGHES NETWORK SYSTEM INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3019/DEL/2016[2010-11]Status: Disposed19/12/2017AY 2010-11
AVDESH KUMAR PANDEY,NEW DELHI vs DCIT, NEW DELHI
ITA 220/DEL/2016[2011-12]Status: Disposed19/12/2017AY 2011-12
AVDESH KUMAR PANDEY,NEW DELHI vs DCIT, NEW DELHI
ITA 219/DEL/2016[2011-12]Status: Disposed19/12/2017AY 2011-12
AMBIENCE DEVELOPERS & INFRASTRUCTURE PVT LTD vs COMMISSIONER OF INCOME TAX
ITA/879/201718/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
AMBIENCE HOTELS & RESORTS PVT LTD vs COMMISSIONER OF INCOME TAX
ITA/876/201718/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX-1 vs M/S ASHIAN NEEDLES PVT. LTD.
ITA/1151/201718/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S PACE EXPRESS TRAVEL & CARGO PVT. LTD.
ITA/1149/201718/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs PADMINI VNA MECHANTRONICS PVT. LTD.
ITA/1150/201718/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
ACIT, CENTRAL CIRCLE-4, NEW DELHI vs VIKAS KAPOOR, DELHI
ITA 5599/DEL/2017[2010-11]Status: Disposed18/12/2017AY 2010-11
ACIT, CENTRAL CIRCLE-4, NEW DELHI vs VIKAS KAPOOR, DELHI
ITA 5598/DEL/2017[2009-10]Status: Disposed18/12/2017AY 2009-10
SHILPA MEMANI,NEW DELHI vs ACIT,CIRCLE-24(1), NEW DELHI
ITA 5244/DEL/2017[2011-12]Status: Disposed18/12/2017AY 2011-12
MR. VINEY SINGH,GHAZIABAD vs DCIT, GHAZIABAD
ITA 3219/DEL/2017[2012-13]Status: Disposed18/12/2017AY 2012-13
GOLDEN PUBLIC SCHOOL SAMITI,GHAZIABAD vs ITO (EXEMPTIONS), GHAZIABAD
ITA 897/DEL/2016[2010-11]Status: Disposed18/12/2017AY 2010-11
DCIT, NEW DELHI vs M/S. KL CONCAST PVT. LTD., DELHI
ITA 517/DEL/2016[2011-12]Status: Disposed18/12/2017AY 2011-12
