← All Benches
ITAT Delhi Bench
81,130 judgments
ACIT CIRCLE-3 (1), NEW DELHI vs BULLS & BEARS PORTFOLIO LTD, NEW DELHI
ITA 2727/DEL/2008[2005-2006]Status: Disposed21/12/2017AY 2005-2006
THE COMMISSIONER OF INCOME TAX-EXEMPTION vs PETROTECH
ITA/1172/201720/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
ETHNIC OVERSEAS P.LTD,NEW DELHI vs ITO, WARD-11(2), NEW DELHI
ITA 5459/DEL/2017[2005-06]Status: Disposed20/12/2017AY 2005-06
R.K. GARG DEVELOPERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1810/DEL/2017[2007-08]Status: Disposed20/12/2017AY 2007-08
ACIT, NEW DELHI vs M/S. ELENA POWER & INFRASTRUCTURE LTD., NEW DELHI
ITA 748/DEL/2016[2011-12]Status: Disposed20/12/2017AY 2011-12
GEETIKA ADVANI,DELHI vs DCIT, DELHI
ITA 4055/DEL/2016[2016-17]Status: Disposed20/12/2017AY 2016-17
M/S AKASH GANGA EDUCATIONAL SOCIETY,UTTRAKHAND vs CIT(E), LUCKNOW
ITA 2633/DEL/2016[]Status: Disposed20/12/2017
SHRI BABA BISHA MANDIR TRUST,NEW DELHI vs CIT (EXEMPTIONS), NEW DELHI
ITA 1272/DEL/2016[]Status: Disposed20/12/2017
DCIT, NEW DELHI vs M/S. UTKARSH REALTECH PVT. LTD., NEW DELHI
ITA 508/DEL/2015[2010-11]Status: Disposed20/12/2017AY 2010-11
ACIT, NEW DELHI vs M/S. GATWAY IMPEX PVT. LTD., NEW DELHI
ITA 393/DEL/2015[2010-11]Status: Disposed20/12/2017AY 2010-11
ACIT, NEW DELHI vs M/S. GATWAY IMPEX PVT. LTD., NEW DELHI
ITA 392/DEL/2015[2009-10]Status: Disposed20/12/2017AY 2009-10
ACIT, NEW DELHI vs M/S. GATWAY IMPEX PVT. LTD., NEW DELHI
ITA 391/DEL/2015[2008-09]Status: Disposed20/12/2017AY 2008-09
ACIT, NEW DELHI vs M/S. GATWAY IMPEX PVT. LTD., NEW DELHI
ITA 390/DEL/2015[2007-08]Status: Disposed20/12/2017AY 2007-08
M/S. GURGAON GRAMIN BANK,ROHTAK vs DCIT, GURGAON
ITA 1561/DEL/2015[2011-12]Status: Disposed20/12/2017AY 2011-12
DR. SUNIL SHARMA,NEW DELHI vs DCIT, NEW DELHI
ITA 5480/DEL/2014[2011-12]Status: Disposed20/12/2017AY 2011-12
M/S. SHRI GEMS,NEW DELHI vs ITO, NEW DELHI
ITA 2912/DEL/2014[2007-08]Status: Disposed20/12/2017AY 2007-08
SIYA REAL ESTATE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 865/DEL/2013[2008-09]Status: Disposed20/12/2017AY 2008-09
DCIT, NEW DELHI vs M/S SILICON GRAPHICS SYSTEMS (INDIA) PVT. LTD., NEW DELHI
ITA 2937/DEL/2013[2009-10]Status: Disposed20/12/2017AY 2009-10
DCIT, NEW DELHI vs M/S. SILICON GRAPHICS SYSTEMS (INDIA) PVT. LTD., NEW DELHI
ITA 2935/DEL/2013[2008-09]Status: Disposed20/12/2017AY 2008-09
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 vs BHUSHAN ENERGY LTD.
ITA/1157/201719/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
