← All Benches
ITAT Delhi Bench
81,626 judgments
ACIT, FARIDABAD vs M/S. LAKHANI FOOTWEAR PVT. LTD., FARIDABAD
ITA 1756/DEL/2015[2011-12]Status: Disposed23/7/2018AY 2011-12
AITHENT TECHNOLOGIES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1564/DEL/2015[2002-03]Status: Disposed23/7/2018AY 2002-03
INDUSTRIAL INSTITUTE AND HOSTEL SOCIETY FOR THE BLIND,NEW DELHI vs DIRECTOR OF INCOME-TAX (EXEMPTIONS), NEW DELHI
ITA 7069/DEL/2014[]Status: Disposed23/7/2018
DCIT, NEW DELHI vs SH. JAWAHAR LAL KESARWANI, NOIDA
ITA 6108/DEL/2014[2006-07]Status: Disposed23/7/2018AY 2006-07
ITO, NEW DELHI vs M.R. PROVIEW REAL TECH PVT. LTD., NEW DELHI
ITA 5690/DEL/2014[2011-12]Status: Disposed23/7/2018AY 2011-12
ITO, NEW DELHI vs M/S. VIJAY KUMAR AGARWAL (HUF), NEW DELHI
ITA 5500/DEL/2014[2009-10]Status: Disposed23/7/2018AY 2009-10
ITO, NEW DELHI vs SH. SANDEEP KALRA, NEW DELHI
ITA 4848/DEL/2014[2010-11]Status: Disposed23/7/2018AY 2010-11
ACIT, NEW DELHI vs M/S. SAVIOUR BUILDERS PVT. LTD., NEW DELHI
ITA 4817/DEL/2014[2009-10]Status: Disposed23/7/2018AY 2009-10
DCIT, NEW DELHI vs M/S. SHREE JEE APTEX PVT. LTD., UTTAR PRADESH
ITA 4747/DEL/2014[2008-09]Status: Disposed23/7/2018AY 2008-09
DCIT, NEW DELHI vs M/S. SHINE TRAVELS & CARGO PVT. LTD., NEW DELHI
ITA 4745/DEL/2014[2010-11]Status: Disposed23/7/2018AY 2010-11
DCIT (LTU), NEW DELHI vs M/S. INTERNATIONAL TRACTORS LTD., DELHI
ITA 6239/DEL/2013[2008-09]Status: Disposed23/7/2018AY 2008-09
DCIT, LTU, NEW DELHI vs M/S INTERNATIONAL TRACTORS LTD., DELHI
ITA 5756/DEL/2013[2007-08]Status: Disposed23/7/2018AY 2007-08
ITO, NEW DELHI vs M/S. JRD STOCK BROKERS (P) LTD., NEW DELHI
ITA 252/DEL/2012[2003-04]Status: Disposed23/7/2018AY 2003-04
M/S. JRD STOCK BROKERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1002/DEL/2012[2003-04]Status: Disposed23/7/2018AY 2003-04
ITO, FARIDABAD vs SMT. SUMAN TAKIAR, FARIDABAD
ITA 3363/DEL/2011[2007-08]Status: Disposed23/7/2018AY 2007-08
PR COMMISSIONER OF INCOME TAX vs BRAHM DEV GUPTA
ITA/1162/201720/7/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR COMMISSIONER OF INCOME TAX-11 vs SHRI BRAHAM DEV GUPTA
ITA/907/201720/7/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
DHARA SINGH,GHAZIABAD vs ITO, WARD-1(2), GHAZIABAD
ITA 2213/DEL/2018[2012-13]Status: Disposed20/7/2018AY 2012-13
POONAM PANDEY,GHAZIABAD vs ACIT, CIRCLE- 2, GHAZIABAD
ITA 7660/DEL/2017[2014-15]Status: Disposed20/7/2018AY 2014-15
ADVANCE STEEL TUBES LTD.,GHAZIABAD vs ITO, TDS, GHAZIABAD
ITA 7659/DEL/2017[2015-16]Status: Disposed20/7/2018AY 2015-16