← All Benches

ITAT Delhi Bench

81,626 judgments

M/S. VEDIKA NUT CRAFT PVT. LTD.,DELHI vs DCIT, NEW DELHI

ITA 5082/DEL/2015[2011-12]Status: Disposed24/7/2018AY 2011-12

M/S. VEDIKA NUT CRAFT PVT. LTD.,DELHI vs DCIT, NEW DELHI

ITA 5081/DEL/2015[2010-11]Status: Disposed24/7/2018AY 2010-11

M/S. AMODINI MARKETING PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 3743/DEL/2015[2010-11]Status: Disposed24/7/2018AY 2010-11

M/S. MAA SARASWATI MANDIR NYAS,NEW DELHI vs CIT(E), CHANDIGARH

ITA 3514/DEL/2015[]Status: Disposed24/7/2018

ITO, NEW DELHI vs DELHI GYMKHANA CLUB, NEW DELHI

ITA 2731/DEL/2015[2010-11]Status: Disposed24/7/2018AY 2010-11

DCIT, NEW DELHI vs M/S. AKZO NOBLE CAR REFINISHES INDIA PVT. LTD., BANGALORE

ITA 6144/DEL/2014[2008-09]Status: Disposed24/7/2018AY 2008-09

ACIT, NEW DELHI vs M/S. MAHARANI ENTERPRISES, DELHI

ITA 5806/DEL/2014[2011-12]Status: Disposed24/7/2018AY 2011-12

ACIT, NEW DELHI vs SH. VIJAY BILLA, NEW DELHI

ITA 3738/DEL/2014[2010-11]Status: Disposed24/7/2018AY 2010-11

M/S JAYPEE POWERGRID LTD.M,NEW DELHI vs ITO, NEW DELHI

ITA 5489/DEL/2013[2009-10]Status: Disposed24/7/2018AY 2009-10

TELETEC FINSEC INDIA (P) LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 2885/DEL/2013[2009-10]Status: Disposed24/7/2018AY 2009-10

M/S JANKI MAHAL HOTELS (P) LTD.,MEERUT vs CIT, MEERUT

ITA 2372/DEL/2013[2008-09]Status: Disposed24/7/2018AY 2008-09

PR. COMMISSIONER OF INCOME TAX-4, NEW DELHI vs GENPACT INDIA PVT. LTD. (EARLIER KNOWN AS SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD.)

ITA/716/201823/7/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX-14, NEW DELHI vs M/S AVALON BUSINESS ASSOCIATES

ITA/510/201723/7/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ALPASSO INDUSTRIES PVT. LTD. vs INCOME TAX OFFICER WARD-1(3)

ITA/395/201823/7/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

SUKUMAR ENTERPRISES PVT. LTD.,NEW DELHI vs ITO, WARD 24(3), NEW DELHI

ITA 6074/DEL/2017[2014-15]Status: Disposed23/7/2018AY 2014-15

SANSKRITI TRADEX (P) LTD.,NEW DELHI vs ITO, WARD 24(3), NEW DELHI

ITA 6072/DEL/2017[2014-15]Status: Disposed23/7/2018AY 2014-15

NOIDA POWER CO. LTD.,GR.NOIDA vs DCIT, CIRCLE-2, NOIDA

ITA 4966/DEL/2017[2013-14]Status: Disposed23/7/2018AY 2013-14

DCIT, NEW DELHI vs M/S UNIPRODUCTS INDIA LTD., NEW DELHI

ITA 6104/DEL/2015[2011-12]Status: Disposed23/7/2018AY 2011-12

M/S. PROPERTY PLAZA,FARIDABAD vs ACIT, NEW DELHI

ITA 3362/DEL/2015[2008-09]Status: Disposed23/7/2018AY 2008-09

M/S BMG ENTERPRISES LTD,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 2465/DEL/2015[2011-12]Status: Disposed23/7/2018AY 2011-12