← All Benches
ITAT Delhi Bench
81,626 judgments
ACIT, NEW DELHI vs SH. DIWAKAR ASTHANA, NEW DELHI
ITA 2842/DEL/2015[2003-04]Status: Disposed3/8/2018AY 2003-04
ITO, NEW DELHI vs M/S. QUANTUM GLOBAL INFRATECH PVT. LTD., ORISSA
ITA 2818/DEL/2015[2011-12]Status: Disposed3/8/2018AY 2011-12
DCIT, DEHRADUN vs M/S. KOHLI REALTORS (P) LTD., NEW DELHI
ITA 2397/DEL/2015[2010-11]Status: Disposed3/8/2018AY 2010-11
ITO, SONEPAT vs M/S. KACCHA ARTHI ASSOCIATION, SONEPAT
ITA 1601/DEL/2015[2011-12]Status: Disposed3/8/2018AY 2011-12
ACIT, NEW DELHI vs M/S. ASAHI INDIA GLASS LTD., NEW DELHI
ITA 1582/DEL/2015[2009-10]Status: Disposed3/8/2018AY 2009-10
EVALUESERVE.COM PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 1466/DEL/2015[2010-11]Status: Disposed3/8/2018AY 2010-11
ITO, NEW DELHI vs SH. YOGENDER KUMAR MITTAL, NEW DELHI
ITA 6129/DEL/2014[2011-12]Status: Disposed3/8/2018AY 2011-12
DCIT, NEW DELHI vs M/S. SAHARA INDIA INTERNATIONAL CORPORATION LTD., NEW DELHI
ITA 4829/DEL/2014[2004-05]Status: Disposed3/8/2018AY 2004-05
DCIT, ROHTAK vs M/S. V.V. TRANSPORT, ROHTAK
ITA 3548/DEL/2014[2010-11]Status: Disposed3/8/2018AY 2010-11
M/S SHREE BANKEY BIHARI EDUCATIONAL SOCIETY (REGD),GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 2497/DEL/2013[2007-08]Status: Disposed3/8/2018AY 2007-08
EVALUESERVE.COM PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6310/DEL/2012[2008-09]Status: Disposed3/8/2018AY 2008-09
ACIT, NEW DELHI vs SH. J N GOEL, NEW DELHI
ITA 4822/DEL/2012[2006-07]Status: Disposed3/8/2018AY 2006-07
COMMISSIONER OF INCOME TAX III vs M/S SIKKIM JANSEVA PRATISTHAN
ITA/534/20052/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX vs M/S SIKKIM JANSEVA PRATISTHAN
ITA/529/20052/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
CHEIL INDIA PRIVATE LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX-III
ITA/311/20172/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
SIKKIM JANSEWA PRATISTHAN P.LTD. vs COMMISSIONER OF INCOME TAX
ITA/89/20042/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
AVDESH KUMAR,GHAZIABAD vs DCIT, CIRCLE - 1, GHAZIABAD
ITA 748/DEL/2018[2013-14]Status: Disposed2/8/2018AY 2013-14
SUNITA KHEMKA,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, JHANDEWALAN EXTN., NEW DELHI
ITA 389/DEL/2018[2014-15]Status: Disposed2/8/2018AY 2014-15
INTEGRATED INSTITUTE OF MANAGEMENT AND TECHNOLOGY,GHAZIABAD vs DCIT, EXEMPTION CIRCLE, GHAZIABAD
ITA 224/DEL/2018[2014-15]Status: Disposed2/8/2018AY 2014-15
GANPATI HERBAL CARE (P) LTD.,NEW DELHI vs PR.CIT- 4, NEW DELHI
ITA 2056/DEL/2018[2013-14]Status: Disposed2/8/2018AY 2013-14
