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ITAT Delhi Bench

81,626 judgments

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL-3 vs RAVINDER TANEJA

ITA/418/20183/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR.COMMISSIONER OF INCOME TAX-2, vs SINOSTEEL INDIA PVT. LTD.

ITA/825/20183/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

NIDHI BAJPAI,NOIDA vs ITO, WARD- 2(3), NOIDA

ITA 755/DEL/2018[2010-11]Status: Disposed3/8/2018AY 2010-11

MADHUSUDAN CONSTRUCTIONS & INFRASTRUCTURE PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI

ITA 2504/DEL/2018[2006-07]Status: Disposed3/8/2018AY 2006-07

ADDL. CIT, SPECIAL RANGE- 9, NEW DELHI vs XL BUSINESS SERVICES PVT. LTD., NEW DELHI

ITA 4833/DEL/2017[2010-11]Status: Disposed3/8/2018AY 2010-11

XL INDIA BUSINESS SERVICES PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 1477/DEL/2017[2010-11]Status: Disposed3/8/2018AY 2010-11

ITO, PANIPAT vs M/S. INDERJEET RELHAN & OTHERS, PANIPAT

ITA 839/DEL/2016[2012-13]Status: Disposed3/8/2018AY 2012-13

ITO (E), NEW DELHI vs M/S. JAWAHAR LAL NEHRU NATIONAL YOUTH CENTRE, NEW DELHI

ITA 5291/DEL/2016[2012-13]Status: Disposed3/8/2018AY 2012-13

ACIT, NEW DELHI vs SH. LUTHRA & LUTHRA LAW OFFICE LITIGATION, NEW DELHI

ITA 3342/DEL/2016[2010-11]Status: Disposed3/8/2018AY 2010-11

ACIT, NEW DELHI vs SH. ASHOK KHURANA, NEW DELHI

ITA 3337/DEL/2016[2006-07]Status: Disposed3/8/2018AY 2006-07

ITO, NEW DELHI vs MR. MUJEEB REHMAN, DELHI

ITA 314/DEL/2016[2012-13]Status: Disposed3/8/2018AY 2012-13

M/S ITO, NOIDA vs SMT. GEETA SRIVASTAVA, NOIDA

ITA 2169/DEL/2016[2010-11]Status: Disposed3/8/2018AY 2010-11

ACIT, NEW DELHI vs M/S. BINA FASHION N FOOD PVT. LTD., DELHI

ITA 1424/DEL/2016[2012-13]Status: Disposed3/8/2018AY 2012-13

ITO, NEW DELHI vs M/S. GLITZ BUILDERS & PROMOTERS P. LTD., NEW DELHI

ITA 1159/DEL/2016[2012-13]Status: Disposed3/8/2018AY 2012-13

ACIT, DELHI vs SHRI ASHWANI KUMAR PURI, NEW DELHI

ITA 1148/DEL/2016[2011-12]Status: Disposed3/8/2018AY 2011-12

SH. VIKAS,MEERUT vs ITO, MEERUT

ITA 849/DEL/2015[2009-10]Status: Disposed3/8/2018AY 2009-10

ACIT, NEW DELHI vs M/S. JAGTAJI INFRASTRUCTURE CO., NEW DELHI

ITA 5206/DEL/2015[2008-09]Status: Disposed3/8/2018AY 2008-09

ITO, NEW DELHI vs LT. SH. BRIJ MOHAN GUPTA, DELHI

ITA 4732/DEL/2015[2008-09]Status: Disposed3/8/2018AY 2008-09

DCIT, NEW DELHI vs M/S. BLASER SWISSLUBE INDIA PVT. LTD., GURGAON

ITA 3799/DEL/2015[2010-11]Status: Disposed3/8/2018AY 2010-11

ITO, SONEPAT vs SH. AZAD SINGH, SONEPAT

ITA 3286/DEL/2015[2011-12]Status: Disposed3/8/2018AY 2011-12