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ITAT Delhi Bench
81,630 judgments
TOPCON SINGAPORE POSITIONING PTE LTD.,GURGAON vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 2/DEL/2017[2012-13]Status: Disposed23/8/2018AY 2012-13
ACIT, NEW DELHI vs SHRI CHARU SHEKHAR GUPTA, NEW DELHI
ITA 1155/DEL/2017[2010-11]Status: Disposed23/8/2018AY 2010-11
ACIT, NEW DELHI vs SHRI CHARU SHEKHAR GUPTA, NEW DELHI
ITA 1153/DEL/2017[2008-09]Status: Disposed23/8/2018AY 2008-09
ITO, MUZAFFARNAGAR vs M/S. CANE DEVELOPMENT COUNCIL, ROHANA KALAN, MUZAFFARNAGAR
ITA 6485/DEL/2016[2008-09]Status: Disposed23/8/2018AY 2008-09
M/S HINDON RIVER MILLS LTD.,GHAZIABAD vs DCIT, GHAZIABAD
ITA 6268/DEL/2016[2013-14]Status: Disposed23/8/2018AY 2013-14
ITO, NEW DELHI vs SH. VIKRAM KRISHNA, NEW DELHI
ITA 481/DEL/2016[2010-11]Status: Disposed23/8/2018AY 2010-11
ACIT, NEW DELHI vs M/S. D- ART FURNITURE SYSTEM PVT. LTD., NEW DELHI
ITA 4635/DEL/2016[2007-08]Status: Disposed23/8/2018AY 2007-08
DCIT, NEW DELHI vs M/S. VARNA DISPLAY SYSTEMS PVT. LTD., NEW DELHI
ITA 422/DEL/2016[2007-08]Status: Disposed23/8/2018AY 2007-08
INDER SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 3727/DEL/2016[2009-10]Status: Disposed23/8/2018AY 2009-10
ACIT, NEW DELHI vs M/S MAYFIELD PROJECTS., GURGAON
ITA 3593/DEL/2016[2005-06]Status: Disposed23/8/2018AY 2005-06
ACIT, NEW DELHI vs M/S MAYFIELD PROJECTS., GURGAON
ITA 3592/DEL/2016[2004-05]Status: Disposed23/8/2018AY 2004-05
DCIT, NEW DELHI vs M/S. B.S. INFOSOLUTION PVT. LTD., NEW DELHI
ITA 2989/DEL/2016[2012-13]Status: Disposed23/8/2018AY 2012-13
ITO, NEW DELHI vs M/S N.R. PORTFOLIO PVT. LTD., NEW DELHI
ITA 176/DEL/2016[2004-05]Status: Disposed23/8/2018AY 2004-05
MR. RAKESH KUMAR TONGAR,GREATER NOIDA vs PR. CIT, NOIDA
ITA 1569/DEL/2016[2011-12]Status: Disposed23/8/2018AY 2011-12
ITO (TDS), GURGAON vs THE GURGAON CO-OP BANK LTD., GURGAON
ITA 1463/DEL/2016[2012-13 (F.Y. 2011-12)]Status: Disposed23/8/2018
M/S. CONTAINER CORPORATION OF INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 77/DEL/2015[2010-11]Status: Disposed23/8/2018AY 2010-11
ITO (E), GHAZIABAD vs M/S CHAUDHARY BISHAMBHAR SINGH EDUCATION SOCIETY, NOIDA
ITA 718/DEL/2015[2010-11]Status: Disposed23/8/2018AY 2010-11
ITO(E), NEW DELHI vs SUVASINI CHARITABLE TRUST, DELHI
ITA 6556/DEL/2015[2011-12]Status: Disposed23/8/2018AY 2011-12
DCIT (INTERNATIONAL TAXATION), NEW DELHI vs M/S. ANDRITZ AG, NEW DELHI
ITA 6394/DEL/2015[2011-12]Status: Disposed23/8/2018AY 2011-12
ACIT, NEW DELHI vs M/S. GILLETTE DIVERSIFIED PVT. LTD., MUMBAI
ITA 5736/DEL/2015[2010-11]Status: Disposed23/8/2018AY 2010-11