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ITAT Delhi Bench
81,630 judgments
MOTORALA SOLUTIONS INDIA (P) LTD.,HARYANA vs ACIT, GURGAON
ITA 4643/DEL/2011[2004-05]Status: Disposed24/8/2018AY 2004-05
ACIT, GURGAON vs M/S. MOTOROLA INDIA PVT. LTD., GURGAON
ITA 4581/DEL/2011[2004-05]Status: Disposed24/8/2018AY 2004-05
ACIT, GURGAON vs M/S MOTOROLA INDIA PVT. LTD., GURGAON
ITA 3234/DEL/2011[2003-04]Status: Disposed24/8/2018AY 2003-04
MOTOROLA INDIA PVT. LTD.,HARYANA vs ADDL. CIT, GURGAON
ITA 2941/DEL/2011[2003-04]Status: Disposed24/8/2018AY 2003-04
PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs SAHIL STUDY CIRCLE PVT. LTD.
ITA/473/201623/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
D R JHONES LAB HEALTHCARE PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 7(1), NEW DELHI
ITA 4447/DEL/2018[2014-15]Status: Disposed23/8/2018AY 2014-15
DINESH KUMAR,NEW DELHI vs PR. CIT, CENTRAL- 2, NEW DELHI
ITA 2398/DEL/2018[2013-14]Status: Disposed23/8/2018AY 2013-14
DINESH KUMAR,NEW DELHI vs PR. CIT, CENTRAL- 2, NEW DELHI
ITA 2397/DEL/2018[2010-11]Status: Disposed23/8/2018AY 2010-11
DINESH KUMAR,NEW DELHI vs PR. CIT, CENTRAL- 2, NEW DELHI
ITA 2396/DEL/2018[2009-10]Status: Disposed23/8/2018AY 2009-10
DINESH KUMAR,NEW DELHI vs PR. CIT, CENTRAL- 2, NEW DELHI
ITA 2395/DEL/2018[2008-09]Status: Disposed23/8/2018AY 2008-09
CARREFOUR WC & C INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-5(2), NEW DELHI
ITA 1576/DEL/2018[2011-12]Status: Disposed23/8/2018AY 2011-12
ITO, MUZAFFARNAGAR vs M/S. COOPERATIVE CANE DEVELOPMENT UNION LTD., MUZAFFARNAGAR
ITA 957/DEL/2017[2011-12]Status: Disposed23/8/2018AY 2011-12
ACIT, NEW DELHI vs SH. VIVEK KUMAR JAIN, NEW DELHI
ITA 881/DEL/2017[2013-14]Status: Disposed23/8/2018AY 2013-14
ACIT, CIRCLE- 74(1), NEW DELHI vs DEPARTMENT OF HIGHER EDUCATION, NEW DELHI
ITA 6134/DEL/2017[2010-11]Status: Disposed23/8/2018AY 2010-11
ACIT, CIRCLE- 74(1), NEW DELHI vs DEPARTMENT OF HIGHER EDUCATION, NEW DELHI
ITA 6133/DEL/2017[2009-10]Status: Disposed23/8/2018AY 2009-10
ITO, WARD-9(3), NEW DELHI vs FOCUS & VISION EQUITY BROKERS P.LTD, NEW DEL;HI
ITA 5976/DEL/2017[2009-10]Status: Disposed23/8/2018AY 2009-10
ITO, WARD-64(2), NEW DELHI vs DIVYA CHANANA, NEW DELHI
ITA 5607/DEL/2017[2008-09]Status: Disposed23/8/2018AY 2008-09
DCIT,CENTRAL CIRCLE-1, FARIDABAD vs EPICU AGRO P.LTD, NEW DELHI
ITA 5572/DEL/2017[2008-09]Status: Disposed23/8/2018AY 2008-09
DCIT, CIRCEL-1(1), GURGAON vs ELI LILLY AND COMPANY INDIA PVT. LTD., GURGAON
ITA 5501/DEL/2017[2012-13]Status: Disposed23/8/2018AY 2012-13
TOPCON SINGAPORE POSITIONING PTE LTD.,GURGAON vs DCIT, CIRCLE- 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
ITA 5030/DEL/2017[2012-13]Status: Disposed23/8/2018AY 2012-13
