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ITAT Delhi Bench

81,630 judgments

ITO, NEW DELHI vs SHRI LOKESH JAIN, NEW DELHI

ITA 427/DEL/2016[2011-12]Status: Disposed28/8/2018AY 2011-12

V.A.M. RESORTS AND HOTELS PVT. LTD.,MEERUT vs PR. CIT, MEERUT

ITA 3091/DEL/2016[2009-10]Status: Disposed28/8/2018AY 2009-10

ITO, NEW DELHI vs M/S CALIBER HOUSING & INVESTMENT PVT. LTD., NEW DELHI

ITA 1783/DEL/2016[2006-07]Status: Disposed28/8/2018AY 2006-07

ACIT, NEW DELHI vs M/S GD GOENKA PVT. LTD., NEW DELHI

ITA 6554/DEL/2015[2011-12]Status: Disposed28/8/2018AY 2011-12

ITO, DEHRADUN vs SHRI HARISH CHANDER BATRA (HUF), DEHRADUN

ITA 5656/DEL/2015[2011-12]Status: Disposed28/8/2018AY 2011-12

KUSUM LATA GARG,NEW DELHI vs ACIT, NEW DELHI

ITA 4025/DEL/2015[2007-08]Status: Disposed28/8/2018AY 2007-08

DCIT, NEW DELHI vs M/S. ALCATEL LUCENT PORTUGAL SA, NEW DELHI

ITA 3409/DEL/2015[2002-03]Status: Disposed28/8/2018AY 2002-03

M/S. PRATEEK RESORTS AND BUILDERS PVT. LTD.,NOIDA vs DCIT, NOIDA

ITA 2455/DEL/2015[2006-07]Status: Disposed28/8/2018AY 2006-07

SH. SANJAY AHUJA,NEW DELHI vs DCIT, NEW DELHI

ITA 2070/DEL/2015[2011-12]Status: Disposed28/8/2018AY 2011-12

NOIDA POWER COMPANY LTD.,UTTAR PRADESH vs JCIT, NOIDA

ITA 803/DEL/2013[2009-10]Status: Disposed28/8/2018AY 2009-10

NOIDA POWER COMPANY LTD.,UTTAR PRADESH vs ADDL. CIT, NOIDA

ITA 802/DEL/2013[2006-07]Status: Disposed28/8/2018AY 2006-07

NOIDA POWER COMPANY LTD.,UTTAR PRADESH vs JCIT, NOIDA

ITA 801/DEL/2013[2005-06]Status: Disposed28/8/2018AY 2005-06

THE PR. COMMISSIONER OF INCOME TAX -06 vs MARUTI SUZUKI INDIA LTD.

ITA/923/201827/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX -18 vs MAHARANI OF INDIA

ITA/878/201727/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX -18 vs MAHARANI OF INDIA

ITA/877/201727/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX -18 vs MAHARANI OF INDIA

ITA/872/201727/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

DCIT, CIRCLE-2, NOIDA vs KHAITAN BEVERAGES P.LTD, NOIDA

ITA 4822/DEL/2018[2014-15]Status: Disposed27/8/2018AY 2014-15

DCIT, CENTRAL CIRCLE, DEHRADUN vs KAMAL GHANSALA, DEHRADUN

ITA 1855/DEL/2018[2011-12]Status: Disposed27/8/2018AY 2011-12

DCIT, CENTRAL CIRCLE, DEHRADUN vs KAMAL GHANSALA, DEHRADUN

ITA 1854/DEL/2018[2010-11]Status: Disposed27/8/2018AY 2010-11

ITO, WARD- 27(3), NEW DELHI vs WEGMANS INDUSTRIES PVT. LTD., NEW DELHI

ITA 1611/DEL/2018[2014-15]Status: Disposed27/8/2018AY 2014-15