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ITAT Delhi Bench

81,630 judgments

ITO, NEW DELHI vs M/S ANAND FLOURI FARMS INDIA (P) LTD., NEW DELHI

ITA 3661/DEL/2000[1996-97]Status: Disposed29/8/2018AY 1996-97

ITO, NEW DELHI vs M/S ANAND FLOURI FARMS INDIA (P) LTD., NEW DELHI

ITA 3660/DEL/2000[1996-97]Status: Pending29/8/2018AY 1996-97

THE PR. COMMISSIONER OF INCOME TAX -6 vs MARUTI SUZUKI INDIA LTD.

ITA/937/201828/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIQNER OF INCOME TAX-3, vs FRIGOGLASS INDIA PVT. LTD

ITA/931/201828/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX-6 vs NATIONAL HOUSING BANK.

ITA/642/201728/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX- 2, vs M/S. BOKARO POWER SUPPLY CO. LTD.

ITA/452/201828/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR.COMMISSIONER OF INCOME TAX-6 vs NATIONAL HOUSING BANK

ITA/673/201728/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX - CENTRAL -3 vs ORIENTAL PATHWAYS ( NAGPUR) PVT. LTD.

ITA/929/201828/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX -6 vs NATIONAL HOUSING BANK

ITA/636/201728/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR.COMMISSIONER OF INCOME TAX-6 vs NATIONAL HOUSING BANK

ITA/625/201728/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX - CENTRAL -3 vs ORIENTAL PATHWAYS ( NAGPUR) PVT. LTD.

ITA/932/201828/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR.COMMISSIONER OF INCOME TAX -6 vs NATIONAL HOUSING BANK

ITA/667/201728/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX-6 vs NATIONAL HOUSING BANK

ITA/672/201728/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

SARAT JAIN,NOIDA vs DCIT, CIRCLE- 3, NOIDA

ITA 863/DEL/2018[2013-14]Status: Disposed28/8/2018AY 2013-14

ACIT, CENTRAL CIRCLE-30, NEW DELHI vs SURENDRA HANUMANMAL CHHAJER, MUMBAI

ITA 4802/DEL/2018[2011-12]Status: Pending28/8/2018AY 2011-12

ACIT, CIRCLE- 3(1)(2), INTERNATIONAL TAXATION, NEW DELHI vs SURJIT SINGH, NEW DELHI

ITA 1875/DEL/2018[2013-14]Status: Disposed28/8/2018AY 2013-14

DCIT, CIRCLE-2, DEHRADUN vs SYED ALI SHAH, MUSSOOOOORIE

ITA 1756/DEL/2018[2014-15]Status: Disposed28/8/2018AY 2014-15

DCIT, CIRCLE-11(1), NEW DELHI vs HARSORIA HEALTHCARE PVT. LTD., GURGAON

ITA 1649/DEL/2018[2014-15]Status: Disposed28/8/2018AY 2014-15

MAHESH CHAND,G B NAGAR vs ITO, WARD-2(2), NOIDA

ITA 1156/DEL/2018[2009-10]Status: Disposed28/8/2018AY 2009-10

MAHADEV DAIRY PVT. LTD.,NEW DELHI vs ITO, WARD- 16(1), NEW DELHI

ITA 1020/DEL/2018[2014-15]Status: Disposed28/8/2018AY 2014-15