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ITAT Delhi Bench

81,630 judgments

COMMISSIONER OF THE INCOME TAX vs GOPAL SINGH SOOD

ITA/671/20055/9/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX vs M/S TECHNO EXPORTS

ITA/717/20055/9/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

ACIT, CIRCLE-1, INTERNATIONAL TAXATION, DEHRADUN vs BAKER HUGHES ASIA PACIFIC LTD., DEHRADUN

ITA 980/DEL/2018[2014-15]Status: Disposed5/9/2018AY 2014-15

ITO, WARD- 1(1), NOIDA vs AJAY PAL SINGH, GAUTAM BUDH NAGAR

ITA 4623/DEL/2018[2009-10]Status: Disposed5/9/2018AY 2009-10

NKG INFRASTRUCTURE LTD.,NEW DELHI vs PR.CIT, C- 3, NEW DELHI

ITA 3827/DEL/2018[2010-11]Status: Disposed5/9/2018AY 2010-11

NKG INFRASTRUCTURE LTD.,NEW DELHI vs PR.CIT, C- 3, NEW DELHI

ITA 3826/DEL/2018[2009-10]Status: Disposed5/9/2018AY 2009-10

NKG INFRASTRUCTURE LTD.,NEW DELHI vs PR.CIT, C- 3, NEW DELHI

ITA 3825/DEL/2018[2008-09]Status: Disposed5/9/2018AY 2008-09

RAJEEV VOHRA,NEW DELHI vs ITO, WARD-47(3), NEW DELHI

ITA 2079/DEL/2018[2014-15]Status: Disposed5/9/2018AY 2014-15

RAKESH KUMAR GUPTA,GURGAON vs ITO, WARD-44(4), NEW DELHI

ITA 2077/DEL/2018[2014-15]Status: Disposed5/9/2018AY 2014-15

STENLEY APPARELS PVT. LTD.,NEW DELHI vs ITO, WARD- 24(2), NEW DELHI

ITA 2067/DEL/2018[2007-08]Status: Disposed5/9/2018AY 2007-08

JUPITOR POLYTEX (INDIA) PVT. LTD.,DELHI vs ITO, WARD- 13(4), NEW DELHI

ITA 2057/DEL/2018[2013-14]Status: Disposed5/9/2018AY 2013-14

DCIT, DEHRADUN vs AMIT KUMAR SHARMA, RISHIKESH

ITA 2019/DEL/2018[2010-11]Status: Disposed5/9/2018AY 2010-11

JCIT, SPECIAL RANGE- 1, NEW DELHI vs ALCATEL LUCENT INDIA LTD. (FORMERLY LUCENT TECHNOLOGIES INDIA P. LTD.), NEW DELHI

ITA 1626/DEL/2018[2003-04]Status: Disposed5/9/2018AY 2003-04

SPIRIT GLOBAL CONSTRUCTION PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI

ITA 7689/DEL/2017[2011-12]Status: Disposed5/9/2018AY 2011-12

SPIRIT GLOBAL CONSTRUCTION PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI

ITA 7688/DEL/2017[2010-11]Status: Disposed5/9/2018AY 2010-11

SPIRIT INFRASTRUCTURE PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI

ITA 7687/DEL/2017[2011-12]Status: Disposed5/9/2018AY 2011-12

SPIRIT INFRADEVELOPERS PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI

ITA 7686/DEL/2017[2011-12]Status: Disposed5/9/2018AY 2011-12

DCIT, NEW DELHI vs SMT. ANURADHA SEHGAL, NEW DELHI

ITA 756/DEL/2017[2009-10]Status: Disposed5/9/2018AY 2009-10

ACIT, NEW DELHI vs M/S ASHUTOSH DEVELOPERS PVT. LTD., NEW DELHI

ITA 676/DEL/2017[2007-08]Status: Disposed5/9/2018AY 2007-08

ITO, DELHI vs SMT. BIMLA DEVI, NEW DELHI

ITA 668/DEL/2017[2012-13]Status: Disposed5/9/2018AY 2012-13