← All Benches
ITAT Delhi Bench
81,630 judgments
GD FOODS MANUFACTURING (INDIA) PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 26, NEW DELHI
ITA 1185/DEL/2018[2012-13]Status: Disposed6/9/2018AY 2012-13
GD FOODS MANUFACTURING (INDIA) PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 26, NEW DELHI
ITA 1182/DEL/2018[2009-10]Status: Disposed6/9/2018AY 2009-10
GD FOODS MANUFACTURING (INDIA) PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 26, NEW DELHI
ITA 1181/DEL/2018[2015-16]Status: Disposed6/9/2018AY 2015-16
GD FOODS MANUFACTURING (INDIA) PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 26, NEW DELHI
ITA 1180/DEL/2018[2014-15]Status: Disposed6/9/2018AY 2014-15
KSC ENGINEERS PRIVATE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5224/DEL/2016[2012-13]Status: Disposed6/9/2018AY 2012-13
ACIT, NEW DELHI vs M/S. KSC ENGINEERS PVT. LTD., NEW DELHI
ITA 3209/DEL/2016[2011-12]Status: Disposed6/9/2018AY 2011-12
SHRI ARVIND KAUSHIK,NEW DELHI vs ACIT, NEW DELHI
ITA 2474/DEL/2016[2011-12]Status: Disposed6/9/2018AY 2011-12
M/S. KSC ENGINEERS PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 2417/DEL/2016[2011-12]Status: Disposed6/9/2018AY 2011-12
MR. CHANDRA PRAKASH CHAUDHARY,NEW DELHI vs DCIT, DEHRADUN
ITA 4220/DEL/2015[2010-11]Status: Disposed6/9/2018AY 2010-11
DCIT, NEW DELHI vs M/S. G K DAIRY & MILK PRODUCTS PVT. LTD., NEW DELHI
ITA 3893/DEL/2015[2010-11]Status: Disposed6/9/2018AY 2010-11
M/S. SAMRAT RICE MILLS (P) LTD.,NEW DELHI vs ACIT, MUZAFFARNAGAR
ITA 2107/DEL/2015[2008-09]Status: Disposed6/9/2018AY 2008-09
ITO (E), DELHI vs BINA EDUCATIONAL SOCIETY, NEW DELHI
ITA 1399/DEL/2015[2010-11]Status: Disposed6/9/2018AY 2010-11
M/S. CEAR INDIA MULTITRONICS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6763/DEL/2014[2008-09]Status: Disposed6/9/2018AY 2008-09
SH. SHAMIM AHMED,MUZAFFARNAGAR vs ITO, SHAMLI
ITA 6722/DEL/2014[2011-12]Status: Disposed6/9/2018AY 2011-12
M/S. ELEMENT K INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1153/DEL/2014[2009-10]Status: Disposed6/9/2018AY 2009-10
THE COMMISSIONER OF INCOME TAX - EXEMPTION vs INDIAN SOCIETY OF THE CHURCH JESUS CHRIST OFLATTER DAY SAINTS
ITA/971/20185/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE COMMISSIONER OF INCOME TAX -EXEMPTION vs INDIAN NATIONAL THEATRE TRUST
ITA/266/20185/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX-CENTRAL GURGAON vs M/S NECTOR LIFESCIENCE LTD.
ITA/265/20185/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
ASHOK KAKKAR vs COMMISSIONER OF INCOME TAX
ITA/1018/20105/9/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
S.HARISHANKER vs COMMISSIONER OF INCOME TAX
ITA/436/20095/9/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA