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ITAT Delhi Bench

81,630 judgments

PR. COMMISSIONER OF INCOME TAX-6 vs MENARINI RAUNAQ PHARMA LTD.

ITA/1051/201711/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX vs CARGILL INDIA PVT. LTD.

ITA/651/201811/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ACIT, CENTRAL CIRCLE-15, NEW DELHI vs LUMAX BUILDERS PVT. LTD., NEW DELHI

ITA 818/DEL/2018[2011-12]Status: Disposed11/9/2018AY 2011-12

DCIT, CENTRAL CIRCLE- 28, NEW DELHI vs RASHI ANAND, RANCHI

ITA 699/DEL/2018[2012-13]Status: Disposed11/9/2018AY 2012-13

ACIT, CIRCLE KARNAL, KARNAL vs VEER OVERSEAS LTD., KARNAL

ITA 613/DEL/2018[2003-04]Status: Disposed11/9/2018AY 2003-04

ACIT, CIRCLE KARNAL, KARNAL vs VEER OVERSEAS LTD., KARNAL

ITA 612/DEL/2018[2002-03]Status: Disposed11/9/2018AY 2002-03

ACIT, CIRCLE KARNAL, KARNAL vs VEER OVERSEAS LTD., KARNAL

ITA 611/DEL/2018[2000-01]Status: Disposed11/9/2018AY 2000-01

ACIT, CIRCLE- 19(2), NEW DELHI vs PC JEWELLERS LTD., DELHI

ITA 566/DEL/2018[2009-10]Status: Disposed11/9/2018AY 2009-10

DCIT, CIRCLE- 3(1), BULANDSHAHR vs ZILA SAHKARI BANK LTD., BULANDSHAHR

ITA 543/DEL/2018[2013-14]Status: Disposed11/9/2018AY 2013-14

ITO, WARD- 2(3)(2), ALMORA vs KHIMANAND PATNI, ALMORA

ITA 465/DEL/2018[2014-15]Status: Disposed11/9/2018AY 2014-15

ACIT, CENTRAL CIRCLE- 30, NEW DELHI vs KUBER MUSIC INDUSTRIES PVT. LTD., NEW DELHI

ITA 4218/DEL/2018[2012-13]Status: Disposed11/9/2018AY 2012-13

ACIT, CENTRAL CIRCLE- 30, NEW DELHI vs KUBER MUSIC INDUSTRIES PVT. LTD., NEW DELHI

ITA 4217/DEL/2018[2010-11]Status: Disposed11/9/2018AY 2010-11

ACIT, CIRCLE-19(2), NEW DELHI vs PETNET RADIO PHARMACEUTIAL SOLUTIONS P.LTD, NEW DELHI

ITA 4042/DEL/2018[2014-15]Status: Disposed11/9/2018AY 2014-15

ITO, WARD- 3(5), NOIDA vs WATASHI, GREATER NOIDA

ITA 3523/DEL/2018[2009-10]Status: Disposed11/9/2018AY 2009-10

ITO, WARD- 3(2), NOIDA vs REKHA GOYAL, GAUTAM BUDH NAGAR

ITA 3521/DEL/2018[2010-11]Status: Disposed11/9/2018AY 2010-11

ACIT, CIRCLE- 26(2), NEW DELHI vs VRINDA FARMS PVT. LTD., NEW DELHI

ITA 3186/DEL/2018[2006-07]Status: Disposed11/9/2018AY 2006-07

ITO, WARD- 2(2), GURGAON vs JAIDEEP, GURGAON

ITA 3163/DEL/2018[2013-14]Status: Disposed11/9/2018AY 2013-14

ITO, WARD- 4(5), GURGAON vs VIJENDER SINGH, GURGAON

ITA 3162/DEL/2018[2014-15]Status: Disposed11/9/2018AY 2014-15

ITO, WARD- 1(2)(2), DEHRADUN vs RAKESH JAIN, DEHRADUN

ITA 3021/DEL/2018[2012-13]Status: Disposed11/9/2018AY 2012-13

ITO, WARD- 19(4), NEW DELHI vs PERSONAL MACHINERY CONSTRUCTION P. LTD., NEW DELHI

ITA 2956/DEL/2018[2014-15]Status: Disposed11/9/2018AY 2014-15