← All Benches
ITAT Delhi Bench
81,630 judgments
ACIT, NEW DELHI vs M/S CAPITAL RESIDENCE PVT. LTD., NEW DELHI
ITA 5636/DEL/2016[2012-13]Status: Disposed12/9/2018AY 2012-13
ITO, NEW DELHI vs SMT. CHARANJEET KAUR CHADHA, NEW DELHI
ITA 5604/DEL/2016[2012-13]Status: Disposed12/9/2018AY 2012-13
ITO, NEW DELHI vs SH. MANMOHAN SEHGAL, NEW DELHI
ITA 5506/DEL/2016[2012-13]Status: Disposed12/9/2018AY 2012-13
ACIT, NEW DELHI vs M/S ORIENT FASHION EXPORTS INDIA PVT. LTD., NEW DELHI
ITA 5468/DEL/2016[2013-14]Status: Disposed12/9/2018AY 2013-14
ACIT, NEW DELHI vs M/S. CAPITAL ADVERTISING P. LTD., GURGAON
ITA 4592/DEL/2016[2010-11]Status: Disposed12/9/2018AY 2010-11
SPLENDID ENTERPRISES PVT. LTD.,NEW DELHI vs PR. CIT, NEW DELHI
ITA 1770/DEL/2016[2012-13]Status: Disposed12/9/2018AY 2012-13
JUGAL KISHORE,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 624/DEL/2015[2009-10]Status: Disposed12/9/2018AY 2009-10
ITO, NOIDA vs M/S. JUBILANT BIOSYS LTD., NOIDA
ITA 4276/DEL/2015[2010-11]Status: Disposed12/9/2018AY 2010-11
M/S. HONEYWELL INTERNATIONAL (INDIA) PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3901/DEL/2015[2008-09]Status: Disposed12/9/2018AY 2008-09
ITO (E), NEW DELHI vs M/S. THE POORVA SANSKRITIK KENDRA, NEW DELHI
ITA 3566/DEL/2015[2011-12]Status: Disposed12/9/2018AY 2011-12
MS. TRIPTA KAUR,NEW DELHI vs ACIT, NEW DELHI
ITA 2974/DEL/2015[2012-13]Status: Disposed12/9/2018AY 2012-13
DCIT, NEW DELHI vs M/S. DHIR GLOBAL INDUSTRIES P LTD., NEW DELHI
ITA 2791/DEL/2015[2006-07]Status: Disposed12/9/2018AY 2006-07
M/S. SUKARMA FINANCE (P) LTD.,NEW DELHI vs JCIT, NEW DELHI
ITA 1743/DEL/2015[2009-10]Status: Disposed12/9/2018AY 2009-10
DCIT, NOIDA vs M/S. JUBILANT CHEMSYS LTD., NOIDA
ITA 4451/DEL/2014[2010-11]Status: Disposed12/9/2018AY 2010-11
ITO, NEW DELHI vs M/S. SUJAN TIMBER TRADERS PVT. LTD., NEW DELHI
ITA 4328/DEL/2014[2011-12]Status: Disposed12/9/2018AY 2011-12
BEAM GLOBAL SPIRITS & WINE INDIA PVT. LTD.,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 3530/DEL/2010[2006-07]Status: Disposed12/9/2018AY 2006-07
PR COMMISSIONER OF INCOME TAX, DELHI-5 vs M/S KANE PACKAGING PVT. LTD.
ITA/940/201711/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX, DELHI-5 vs M/S KAANE PACKAGING PVT. LTD.
ITA/939/201711/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX-4 vs HALDOR TOPSOE INDIA PVT. LTD.
ITA/74/201811/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S QUATRRO MORTGAGE SOLUTIONS PVT. LTD.
ITA/111/201811/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
