← All Benches

ITAT Delhi Bench

81,630 judgments

M/S. AMBAWATTA BUILDWELL PVT. LTD.,NEW DELHI vs DCIT, FARIDABAD

ITA 2592/DEL/2015[2012-13]Status: Disposed18/9/2018AY 2012-13

RAJNI CONSTRUCTION,NEW DELHI vs ACIT, NEW DELHI

ITA 2554/DEL/2015[1999-2000]Status: Disposed18/9/2018AY 1999-2000

DCIT, FARIDABAD vs M/S AMBAWATA BUILDWELL (P) LTD, NEW DELHI

ITA 2551/DEL/2015[2012-13]Status: Disposed18/9/2018AY 2012-13

DCIT, NEW DELHI vs M/S SAHARA INVESTMENT INDIA LTD., LUCKNOW

ITA 681/DEL/2013[1993-94]Status: Disposed18/9/2018AY 1993-94

ACIT, NEW DELHI vs SH. O.P. ARORA, NEW DELHI

ITA 1414/DEL/2012[2009-10]Status: Disposed18/9/2018AY 2009-10

THE PR. COMMISSIONER OF INCOME TAX -6 vs MARY KAY COSMETIC PVT. LTD.

ITA/1010/201818/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX - 4 vs GENERAL SALES LTD.

ITA/160/201818/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX vs M/S ANSAL PROPERTIES & INDUSTR

ITA/599/200418/9/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX - 18 vs M/S PREMIER BOOK COMPANY

ITA/764/201818/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX vs M/S ANSAL PROPERTIES & INDUSTR

ITA - 599 / 200418/9/2018

THE PR. COMMISSIONER OF INCOME TAX -7 vs RAMBAGH PALACE HOTELS PVT. LTD.

ITA/1014/201817/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

DEEPAK PAHWA vs DY. DIRECTOR OF INCOME TAX & ORS.

ITA/1017/201817/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

INDU JAIN,GURGAON vs ITO, WARD- 43(4), NEW DELHI

ITA 682/DEL/2018[2007-08]Status: Disposed17/9/2018AY 2007-08

SANJEEV KUMAR AGGARWAL,NEW DELHI vs ACIT, CENTRAL CIRCLE- 6, NEW DELHI

ITA 2871/DEL/2018[2014-15]Status: Disposed17/9/2018AY 2014-15

KULPREET KOCHAR,NEW DELHI vs DCIT, CENTRAL CIRCLE-29, NEW DELHI

ITA 2576/DEL/2018[2012-13]Status: Disposed17/9/2018AY 2012-13

BABLI SINGH,DASNA vs ITO, WARD- 1(5), GHAZIABAD

ITA 1640/DEL/2018[2009-10]Status: Disposed17/9/2018AY 2009-10

METBRASS PLASSIM INDIA LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI

ITA 7532/DEL/2017[2013-14]Status: Disposed17/9/2018AY 2013-14

SUPERIOR CALLTECH (P) LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI

ITA 7531/DEL/2017[2013-14]Status: Disposed17/9/2018AY 2013-14

VERSATILE DATAMICTS (P) LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI

ITA 7530/DEL/2017[2013-14]Status: Disposed17/9/2018AY 2013-14

MRS KAMALA AJMERA,NEW DELHI vs ITO, NEW DELHI

ITA 347/DEL/2017[2013-14]Status: Disposed17/9/2018AY 2013-14