← All Benches
ITAT Delhi Bench
78,224 judgments
KAPOOR WATCH COMPANY PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-17, DELHI
ITA 5641/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
KAPOOR WATCH COMPANY PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-17, DELHI
ITA 5640/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
TRISHUL REALCON PVT LTD,DELHI vs ACIT, CENTRAL CIRCLE -31 DELHI, DELHI
ITA 5544/DEL/2025[2019-20]Status: Disposed29/4/2026AY 2019-20
ANISHA SACHDEVA,HARYANA vs DCIT, CIRCLE-1(1), GURGAON
ITA 5288/DEL/2025[2019-20]Status: Disposed29/4/2026AY 2019-20
FLORENCE NIGHTINGALE EDUCATIONAL SOCIETY,DELHI vs DCIT, CENTRAL CIRCLE-29, NEW DELHI, NEW DELHI
ITA 5108/DEL/2025[2020-21]Status: Disposed29/4/2026AY 2020-21
RESEARCH SOCIETY FOR THE STUDY OF DIABETES IN INDIA,PUNE vs CIT(EXEMPTION),26TH FLOOR, E-2 BLOCK, CIVIC CENTRE, DELHI
ITA 5010/DEL/2025[-]Status: Disposed29/4/2026
RESEARCH SOCIETY FOR THE STUDY OF DIABETES IN INDIA,PUNE vs CIT(EXEMPTION), DELHI
ITA 5009/DEL/2025[-]Status: Disposed29/4/2026
FAHIM AHMED ABBASI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 4918/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
M/S VEER OIL & GENERAL MILLS,HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, HARYANA
ITA 4891/DEL/2025[2012-13]Status: Disposed29/4/2026AY 2012-13
FROST FALCON DISTILLERIES LTD.,NEW DELHI vs MR. RAVI DC/ACIT, CENTRAL CIRCLE- 1, GURGAON, HARYANA
ITA 4797/DEL/2025[2014-15]Status: Disposed29/4/2026AY 2014-15
DEEPIKA SHARMA,PUNE vs ITO, DELHI
ITA 4748/DEL/2025[2023-24]Status: Disposed29/4/2026AY 2023-24
EDUWIZARDS INFOSOLUTIONS PRIVATE,NEW DELHI vs DCIT CIRCLE 7(1) DELHI, DELHI
ITA 4704/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
ARVIND,REWARI vs INCOME TAX OFFICER, REWARI
ITA 4639/DEL/2025[2011-12]Status: Disposed29/4/2026AY 2011-12
HARVINDRA SINGH,MEERUT vs ACIT, CPC TDS , GHAZIABAD
ITA 4626/DEL/2025[2025-26]Status: Disposed29/4/2026AY 2025-26
NLDK TIMBERS PRIVATE LIMITED,DELHI vs ASSTT COMMISSIONER, DELHI
ITA 4614/DEL/2025[2011-2012]Status: Disposed29/4/2026AY 2011-2012
MAHAK SALES PRIVATE LIMITED ,PITAMPURA vs DCIT CIRCLE-16(1), CR BUILDING
ITA 4612/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
MAHAK SALES PRIVATE LIMITED ,PITAMPURA vs DCIT CIRCLE-16(1), CR BUILDING
ITA 4611/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
MAHAK SALES PRIVATE LIMITED,PITAMPURA vs DCIT CIRCLE-16(1), CR BUILDING
ITA 4610/DEL/2025[2016-17]Status: Disposed29/4/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-19, DELHI, JHANDEWALAN EXTN., NEW DELHI vs TEENA GHAI, HARYANA
ITA 4567/DEL/2025[2020-21]Status: Disposed29/4/2026AY 2020-21
ANOOP SINGH,NEW DELHI vs ITO WARD -67(2), DELHI
ITA 4560/DEL/2025[2011-12]Status: Disposed29/4/2026AY 2011-12
