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ITAT Delhi Bench
78,202 judgments
DCIT CENTRAL CIRCLE 17, NEW DELHI vs KAPOOR WATCH COMPANY PRIVATE LIMITED, NEW DELHI
ITA 6828/DEL/2025[2020-21]Status: Disposed29/4/2026AY 2020-21
DCIT CENTRAL CIRCLE 17 DELHI, NEW DELHI vs KAPOOR WATCH COMPANY PRIVATE LIMITED, NEW DELHI
ITA 6827/DEL/2025[2019-20]Status: Disposed29/4/2026AY 2019-20
DCIT CENTRAL CIRCLE 17 DELHI, NEW DELHI vs KAPOOR WATCH COMPANY PRIVATE LIMITED, NEW DELHI
ITA 6826/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
DCIT CENTRAL CIRCLE 17 DELHI, NEW DELHI vs KAPOOR WATCH COMPANY PRIVATE LIMITED, NEW DELHI
ITA 6825/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
IILM UNIVERSITY,GREATER NOIDA vs DEPUTY COMMISSOINER OF INCOME TAX, NOIDA
ITA 6696/DEL/2025[2026-27]Status: Disposed29/4/2026AY 2026-27
CARE INDIA SOLUTIONS FOR SUSTAINABLE DEVELOPMENT,DELHI vs DCIT, CENTRAL CIRCLE- 14, DELHI
ITA 6678/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
CARE INDIA SOLUTION FOR SUSTAINABLE DEVELOPMENT,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
ITA 6677/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
GORJA INTERNATIONAL PRIVATE LIMITED,HARYANA vs INCOME TAX OFFICER, WARD-2, HISSAR, HARYANA
ITA 6664/DEL/2025[2016-17]Status: Disposed29/4/2026AY 2016-17
YAMUNA TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-49(1), NEW DELHI, NEW DELHI
ITA 6623/DEL/2025[2023-24]Status: Disposed29/4/2026AY 2023-24
R.K. & COMPANY MANPOWER PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-19(1), DELHI
ITA 6602/DEL/2025[2020-21]Status: Disposed29/4/2026AY 2020-21
R.K. & COMPANY MANPOWER PRIVATE LIMITED,DELHI vs DCIT, CIRCLE- 19(1), DELHI
ITA 6601/DEL/2025[2019-20]Status: Disposed29/4/2026AY 2019-20
R.K. & COMPANY MANPOWER PRIVATE LIMITED,DELHI vs DCIT, CIRCLE- 19(1), DELHI
ITA 6600/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
MONICA PAHUJA,FARIDABAD vs COMMISSIONER OF INCOME TAX (APPEALS), INCOME TAX DEPARTMENT, NFAC, NEW DELHI
ITA 6551/DEL/2025[2013-2014]Status: Disposed29/4/2026AY 2013-2014
AJAY SERVICE STATION,NEW DELHI vs INCOME TAX OFFICER WARD 58(7), DELHI, DELHI
ITA 6504/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
AJAY KUMAR,DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 6450/DEL/2025[2016-17]Status: Disposed29/4/2026AY 2016-17
AJAY KUMAR,DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 6449/DEL/2025[2015-16]Status: Disposed29/4/2026AY 2015-16
ASHISH GARG ,NOIDA vs ACIT CENTRAL CIRCLE-2 , DELHI
ITA 6434/DEL/2025[2016-17]Status: Disposed29/4/2026AY 2016-17
PUNEET NANDA,HARYANA vs ITO WARD-1, PANIPAT
ITA 6431/DEL/2025[2013-14]Status: Disposed29/4/2026AY 2013-14
SHRI MAHAVIR PULSES PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 27, DELHI
ITA 6417/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
MOAJAM ALI,DELHI vs INCOME TAX OFFICER, WARD 35(1), DELHI
ITA 6272/DEL/2025[2019-20]Status: Disposed29/4/2026AY 2019-20