← All Benches
ITAT Delhi Bench
78,165 judgments
EVERSUB INDIA PRIVATE LIMITED,HARYANA vs DCIT, CIRCLE 7(1), DELHI
ITA 5451/DEL/2024[2021-22]Status: Disposed11/6/2026AY 2021-22
BOSTON SCIENTIFIC TECHNOLOGY AND ENGINEERING SERVICES PVT LTD ERST BOSTON SCIENTIFIC SERVICES PVTLTD,DELHI vs ACIT CIRCLE 4(2), DELHI, DELHI
ITA 3693/DEL/2024[2020-21]Status: Disposed11/6/2026AY 2020-21
BORGWARNER EMISSIONS SYSTEMS INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE 4(2), DELHI
ITA 2016/DEL/2022[2018-19]Status: Disposed11/6/2026AY 2018-19
ALCATEL LUCENT INDIA LTD.,GURGAON vs DCIT, NEW DELHI
ITA 5554/DEL/2011[2007-08]Status: Disposed11/6/2026AY 2007-08
ALCATEL LUCENT INDIA LTD.,GURGAON vs DCIT, NEW DELHI
ITA 5553/DEL/2011[2007-08]Status: Disposed11/6/2026AY 2007-08
GEMALTO DIGITAL SECURITY LTD. (NOW KNOWN AS GEMALTO DIGITAL SECURITY PVT. LTD.),NEW DELHI vs ACIT, NEW DELHI
ITA 4071/DEL/2011[2007-08]Status: Disposed11/6/2026AY 2007-08
GEMALTO DIGITAL SECURITY LTD,NEW DELHI vs DCIT, NEW DELHI
ITA 3869/DEL/2010[2006-07]Status: Disposed11/6/2026AY 2006-07
JAI SANTOSHI MAA EDUCATIONAL AND CHARITABLE TRUST,GURGAON vs INCOME TAX OFFICER (EXEMPTIONS), FARIDABAD
ITA 910/DEL/2026[2026-27]Status: Disposed9/6/2026AY 2026-27
SONU KUMAR,HISAR, HARYANA vs INCOME TAX OFFICER, HISAR, HARYANA
ITA 2397/DEL/2026[2017-2018]Status: Disposed9/6/2026AY 2017-2018
SANJEEV KUMAR,KAITHAL vs INCOME TAX OFFICER, KARNAL
ITA 1369/DEL/2026[2012-13]Status: Disposed9/6/2026AY 2012-13
MAV STEELS PRIVATE LIMITED,DELHI vs ITO, WARD 16(3), DELHI
ITA 1151/DEL/2026[2015-16]Status: Disposed9/6/2026AY 2015-16
MAV STEELS PRIVATE LIMITED,DELHI vs ITO, WARD 16(3), DELHI
ITA 1150/DEL/2026[2015-16]Status: Disposed9/6/2026AY 2015-16
HONDA R&D (INDIA) PVT. LTD.,HARYANA vs DC/ACIT TP 2(1)(1), DELHI
ITA 150/DEL/2022[2017-18]Status: Disposed9/6/2026AY 2017-18
AKANT FOUNDATION,NEW DELHI vs CIT(EXEMPTION), DELHI, NEW DELHI
ITA 5595/DEL/2026[2025-26]Status: Disposed8/6/2026AY 2025-26
ANEJA EDUCATION SOCIETY,REWARI vs ITO,WARD-EXMP,ROHTAK, ROHTAK
ITA 2659/DEL/2026[2027-28]Status: Disposed8/6/2026AY 2027-28
KARAM VEER,GURGAON vs ITO-WARD 2(3)-GURGAON, GURGAON
ITA 2470/DEL/2026[2012-13]Status: Disposed8/6/2026AY 2012-13
CHIRANJEEV SINGH SURI,DELHI vs ITO WARD 35(5), DELHI
ITA 8764/DEL/2025[2016-17]Status: Disposed8/6/2026AY 2016-17
DAYANAND SOCIAL WELFARE EDUCATIONAL SAMITI,NOIDA vs ITO WARD 5(1)(2), NOIDA
ITA 7318/DEL/2025[2021-22]Status: Disposed8/6/2026AY 2021-22
SANDEEP SINGLA,GURGAON vs ITO, GURGAON
ITA 7302/DEL/2025[2018-19]Status: Disposed8/6/2026AY 2018-19
AZVIK GLASSES PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE- 32, DELHI
ITA 5448/DEL/2025[2018-19]Status: Disposed8/6/2026AY 2018-19
