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ITAT Delhi Bench

78,165 judgments

TANUJ SHARMA,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI

ITA 1332/DEL/2026[2014-15]Status: Disposed15/6/2026AY 2014-15

DCIT CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs MOHAN KUMAR GARG, NEW DELHI

ITA 1321/DEL/2026[2011-12]Status: Disposed15/6/2026AY 2011-12

DCIT, CENTRAL CIRCLE-28 NEW DELHI, NEW DELHI vs MOHAN KUMAR GARG, NEW DELHI

ITA 1320/DEL/2026[2010-11]Status: Disposed15/6/2026AY 2010-11

VIJAY KUMAR BANSAL,JIND vs DEPUTY COMMISSIONER, BHIWANI

ITA 1317/DEL/2026[2017-18]Status: Disposed15/6/2026AY 2017-18

MARHABA MEDICAL SERVICES PRIVATE LIMITED,DELHI vs ASSESSING OFFICER, WARD 16(3), DELHI, DELHI

ITA 8612/DEL/2025[2018-19]Status: Disposed15/6/2026AY 2018-19

MRUNMAYEE PRIYADARSHINI PATTNAIK,DELHI vs ITO WARD 54(1), DELHI

ITA 7985/DEL/2025[2018-19]Status: Disposed15/6/2026AY 2018-19

FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE EXEMPT 1(1), DELHI, DELHI

ITA 7688/DEL/2025[2016-17]Status: Disposed15/6/2026AY 2016-17

S&P GLOBAL RATINGS SINGAPORE PTE. LTD.,SINGAPORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE INT. TAX 3(1)(2), DELHI, DELHI

ITA 761/DEL/2025[2022-23]Status: Disposed15/6/2026AY 2022-23

MACQUARIE SBI INFRASTRUCTURE INVESTMENTS PTE LTD,INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION) CIRCLE - 2(2)(1), DELHI, NEW DELHI

ITA 2667/DEL/2023[2020-21]Status: Disposed15/6/2026AY 2020-21

GURPREET SINGH DHILLON,NEW DELHI vs ACIT, (INTERNATIONAL TAXATION)CIRCLE-1(2)(2), NEW DELHI

ITA 5318/DEL/2018[2013-14]Status: Disposed15/6/2026AY 2013-14

ACIT, (INTERNATIONAL TAXATION)CIRCLE-1(2)(2), NEW DELHI vs GURPREET SINGH DHILLON, NEW DELHI

ITA 5302/DEL/2018[2013-14]Status: Disposed15/6/2026AY 2013-14

CSG INTERNATIONAL LTD.,LONDON vs ADIT, NEW DELHI

ITA 1521/DEL/2011[2006-07]Status: Disposed15/6/2026AY 2006-07

THE NEXT AUTOMOTIVE ERA PVT LTD,FARIDABAD (HARYANA) vs WARD 2(1), FARIDABAD

ITA 4277/DEL/2026[2020-21]Status: Disposed12/6/2026AY 2020-21

MANJU JAIN,SAHARANPUR vs ITO WARD-3(3)(3) SAHARANPUR, SAHARANPUR

ITA 4255/DEL/2026[2017-18]Status: Disposed12/6/2026AY 2017-18

CARGO CONSTRUCTION COMPANY PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE 4(2), NEW DELHI, NEW DELHI

ITA 1335/DEL/2026[2023-24]Status: Disposed12/6/2026AY 2023-24

MANISH VIJ,WEST DELHI vs ACIT, CC-32, DELHI

ITA 1135/DEL/2026[2015-16]Status: Disposed12/6/2026AY 2015-16

ARUN PRATAP SINGH,GURGAON vs INCOME TAX OFFICER, NEW DELHI

ITA 1134/DEL/2026[2019-20]Status: Disposed12/6/2026AY 2019-20

VIJAY KUMAR SONI,DELHI vs ITO WARD 47(1), DELHI

ITA 5459/DEL/2025[2014-15]Status: Disposed12/6/2026AY 2014-15

BIZ 2 X PLATFORM PRIVATE LIMITED ( FORMERLY KNOWN AS BIZ 2 CREDIT INFO SERVICES PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-4(2), DELHI

ITA 5494/DEL/2024[2021-22]Status: Disposed12/6/2026AY 2021-22

NOKIA SOLUTIONS AND NETWORKS INDIA PRIVATE LIMITED (AS SUCCESSOR OF ALCATEL LUCENT INDIA LIMITED),DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16(1), DELHI, DELHI

ITA 6226/DEL/2025[2007-08]Status: Disposed11/6/2026AY 2007-08