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ITAT Delhi Bench

78,093 judgments

JAI SINGH GOEL,DELHI vs DCIT CC-15, DELHI

ITA 5841/DEL/2026[2019-20]Status: Disposed9/7/2026AY 2019-20

JAI SINGH GOEL,DELHI vs DCIT CC-15, DELHI

ITA 5840/DEL/2026[2018-19]Status: Disposed9/7/2026AY 2018-19

GINNI DEVI,DELHI vs DCIT CC-15, DELHI

ITA 5839/DEL/2026[2023-24]Status: Disposed9/7/2026AY 2023-24

GINNI DEVI,DELHI vs DCIT CC-15, DELHI

ITA 5838/DEL/2026[2022-23]Status: Disposed9/7/2026AY 2022-23

GINNI DEVI,DELHI vs DCIT CC-15, DELHI

ITA 5837/DEL/2026[2019-20]Status: Disposed9/7/2026AY 2019-20

GINNI DEVI,DELHI vs DCIT CC-15, DELHI

ITA 5836/DEL/2026[2018-19]Status: Disposed9/7/2026AY 2018-19

SAVITRI DEVI,GHAZIABAD vs INCOME TAX OFFICER, WARD 2(3)(4) AT HAPUR

ITA 5761/DEL/2026[2014-15]Status: Disposed9/7/2026AY 2014-15

OMVATI DEVI,MATHURA vs INCOME TAX OFFICER, WARD 5(2)(1), NOIDA, NOIDA, UTTAR PRADESH

ITA 5756/DEL/2026[2020-21]Status: Disposed9/7/2026AY 2020-21

INDRA ENTERPRISES,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS) DELHI, DELHI

ITA 5753/DEL/2026[2018-19]Status: Disposed9/7/2026AY 2018-19

POONAM RANI ,UTTAR PRADESH vs ITO WARD -3 (3) (5) , SAHARANPUR

ITA 5739/DEL/2026[2023-24]Status: Disposed9/7/2026AY 2023-24

SONAL AHALWAT,ROHTAK vs ITO WARD -2 ROHTAK, ROHTAK

ITA 5732/DEL/2026[2016-17]Status: Disposed9/7/2026AY 2016-17

RISHAB KARANWAL ,GHAZIABAD vs INCOME TAX OFFICER , GHAZIABAD

ITA 5728/DEL/2026[2024-25]Status: Disposed9/7/2026AY 2024-25

SHRI SHRI 1008 SHRI NARSING DAS GAO SEWA SAMITI,PALWAL vs THE INCOME TAX OFFICER, EXEMPTIONS WARD FARIDABAD , FARIDABAD

ITA 5715/DEL/2026[2015-16]Status: Disposed9/7/2026AY 2015-16

SHRI SHRI 1008 SHRI NARSING DAS GAO SEWA SAMITI,FARIDABAD vs THE INCOME TAX OFFICER, EXEMPTIONS WARD FARIDABAD , FARIDABAD

ITA 5714/DEL/2026[2014-15]Status: Disposed9/7/2026AY 2014-15

CITIZENS RELIEF REHABILITATION & EDUCATION FUND,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION)- DELHI, DELHI

ITA 5334/DEL/2026[2026-27]Status: Disposed9/7/2026AY 2026-27

CITIZENS RELIEF REHABILITATION & EDUCATION FUND,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION)- DELHI, DELHI

ITA 5333/DEL/2026[2026-27]Status: Disposed9/7/2026AY 2026-27

SANJAY SINGH,ATRAULI vs ITO WARD 2(3)(4), HAPUR

ITA 5294/DEL/2026[2012-2013]Status: Disposed9/7/2026AY 2012-2013

AARTI SINGAL FOUNDATION,NEW DELHI vs INCOME TAX OFFICER,WARD EXEMPTION 1(1), NEW DELHI

ITA 5290/DEL/2026[2026-27]Status: Disposed9/7/2026AY 2026-27

AARTI SINGAL FOUNDATION,NEW DELHI vs INCOME TAX OFFICER,WARD EXEMPTION 1(1), NEW DELHI

ITA 5289/DEL/2026[2026-27]Status: Disposed9/7/2026AY 2026-27

RAM BHAGAT,BHIWANI, HARYANA vs INCOME TAX OFFICER, WARD-2, BHIWANI, HARYANA

ITA 5139/DEL/2026[2011-12]Status: Disposed9/7/2026AY 2011-12