← All Benches
ITAT Delhi Bench
78,093 judgments
DCIT, CIRCLE-18(1), NEW DELHI vs NEEL METAL PRODUCTS LTD., NEW DELHI
ITA 6464/DEL/2017[2012-13]Status: Disposed13/7/2026AY 2012-13
DCIT, NEW DELHI vs M/S. NEEL METAL PRODUCTS LTD., NEW DELHI
ITA 443/DEL/2017[2011-12]Status: Disposed13/7/2026AY 2011-12
HIGH PROFILE SOFTECH PVT LTD vs INCOME TAX APPELLATE TRIBUNAL & ANR.
W.P.(C)/9118/202610/7/2026
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3, DELHI vs VERITAS STORAGE SINGAPORE PTE LTD.
ITA/516/202610/7/2026
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs WUDSTAY TRAVELS PVT LTD
ITA/519/202610/7/2026
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs BORGWARNER MORSE TEC LLC, US
ITITA 5/DEL/2025[2015-16]Status: Disposed10/7/2026AY 2015-16
INNUS INFRASTRUCTURE P LTD,GURGAON vs ACIT, CIRCLE-10(1), DELHI
ITA 992/DEL/2026[2016-17]Status: Disposed10/7/2026AY 2016-17
VIMAL WAHI PROPRIETOR JAGDISH TOURS & TRAVELS,NEW DELHI vs ASSISTANT DIRECTOR OF INCOME TAX, NEW DELHI
ITA 832/DEL/2026[2018-19]Status: Disposed10/7/2026AY 2018-19
ULTIMATE FASHION MAKER LTD,DELHI vs ITO CPC , DELHI
ITA 756/DEL/2026[2019-20]Status: Disposed10/7/2026AY 2019-20
RAJESH KUMAR,GURGOAN vs DCIT, CIRCLE 3(1), GURGAON
ITA 678/DEL/2026[2020-21]Status: Disposed10/7/2026AY 2020-21
MOTLEY LOGISTICS PRIVATE LIMITED,DELHI vs PR, CIT DELHI, DELHI
ITA 676/DEL/2026[2022-23]Status: Disposed10/7/2026AY 2022-23
SUMITRA MALIK,DELHI vs ACIT, DELHI
ITA 583/DEL/2026[2021-22]Status: Disposed10/7/2026AY 2021-22
LATE. SAMARJIT SINGH MALIK,DELHI vs ACIT, DELHI
ITA 580/DEL/2026[2021-22]Status: Disposed10/7/2026AY 2021-22
NANCHAHAL FAMILY MEMORIAL TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
ITA 5450/DEL/2026[2025-2026]Status: Disposed10/7/2026AY 2025-2026
NANCHAHAL FAMILY MEMORIAL TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
ITA 5449/DEL/2026[2025-2026]Status: Disposed10/7/2026AY 2025-2026
SWAMI RAMANAND SATYARTHI TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 5191/DEL/2026[2027-28]Status: Disposed10/7/2026AY 2027-28
VIKAS PURI SANATAN DHARAM SABHA,NEW DELHI vs CIT-EXEMPTION, NEW DELHI
ITA 5187/DEL/2026[NA]Status: Disposed10/7/2026
KARTAR SINGH THROUGH LEGAL HEIR SATNAM SINGH,HARYANA vs INCOME TAX OFFICER WARD-1, HARYANA
ITA 4906/DEL/2026[2018-19]Status: Disposed10/7/2026AY 2018-19
BHAVYA CHAWLA,FARIDABAD vs NATIONAL FACELESS ASSESSMENT CENTER, JAWAHARLAL NEHRU STADIUM
ITA 4896/DEL/2026[2016-2017]Status: Disposed10/7/2026AY 2016-2017
VEENA BHATIA ,DELHI vs ITO WARD 59 5 , DELHI
ITA 4710/DEL/2026[2011-12]Status: Disposed10/7/2026AY 2011-12
