← All Benches
ITAT Delhi Bench
78,066 judgments
PUBLIC POLITICAL PARTY vs DEPUTY COMMISISONER OF INCOME TAX AND ANR
ITA/435/202613/7/2026
SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI & ORS.
W.P.(C)/7507/202613/7/2026
SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI & ORS.
W.P.(C)/7491/202613/7/2026
PUBLIC POLITICAL PARTY vs DEPUTY COMMISISONER OF INCOME TAX AND ANR
ITA/434/202613/7/2026
PUBLIC POLITICAL PARTY vs DEPUTY COMMISSIONER OF INCOME TAX AND ANR
ITA/449/202613/7/2026
SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI & ORS.
W.P.(C)/7484/202613/7/2026
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2522/DEL/2026[2020-21]Status: Disposed13/7/2026AY 2020-21
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2521/DEL/2026[2019-20]Status: Disposed13/7/2026AY 2019-20
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2520/DEL/2026[2018-19]Status: Disposed13/7/2026AY 2018-19
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2519/DEL/2026[2017-18]Status: Disposed13/7/2026AY 2017-18
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2518/DEL/2026[2016-17]Status: Disposed13/7/2026AY 2016-17
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2517/DEL/2026[2015-16]Status: Disposed13/7/2026AY 2015-16
ACIT, CIRCLE 1(1)(2), INTERNATIONAL TAXATION, DELHI, DELHI vs ANITA BENTSON, DELHI
ITITA 144/DEL/2026[2014-15]Status: Disposed13/7/2026AY 2014-15
RAJIV GUPTA,NEW DELHI vs DCIT CENTRAL CIRCLE 16, NEW DELHI
ITA 876/DEL/2026[2023-24]Status: Disposed13/7/2026AY 2023-24
TRIPATHI ABHISHEK,UTTAR PRADESH vs INCOME TAX OFFICER, NOIDA
ITA 767/DEL/2026[2020-21]Status: Disposed13/7/2026AY 2020-21
KRISHNA ENTERPRISES,MOHAN NAGAR, UTTAR PRADESH vs ACIT, CIRCLE-2(1)(1), GHAZIZBAD, GHAZIABAD
ITA 4925/DEL/2026[2016-17]Status: Disposed13/7/2026AY 2016-17
CHARANJIT SINGH BHASIN,NEW DELHI vs INCOME TAX OFFICER WARD 45(2), NEW DELHI
ITA 4035/DEL/2026[2017-18]Status: Disposed13/7/2026AY 2017-18
MOOLA RAM KUMHAR,DELHI vs ITO, WARD 47(1), DELHI, DELHI
ITA 3912/DEL/2026[2014-15]Status: Disposed13/7/2026AY 2014-15
VISHWKARMA IMPEX PRIVATE LIMITED,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC
ITA 3002/DEL/2026[2018-19]Status: Disposed13/7/2026AY 2018-19
THE PARAMOUNT EDUCATIONAL & WELFARE SOCIETY,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 2794/DEL/2026[Not applicable]Status: Disposed13/7/2026
