← All Benches
ITAT Delhi Bench
78,066 judgments
M/S USHA RANI TRADERS PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE-27(1), NEW DLHI
ITA 2143/DEL/2026[2015-16]Status: Disposed14/7/2026AY 2015-16
M/S USHA RANI TRADERS PRIVATRE LIMITED,NEW DELHI vs DCIT CIRCLE-27(1), NEW DELHI
ITA 2142/DEL/2026[2013-14]Status: Disposed14/7/2026AY 2013-14
HUTMENTS LAND DEVELOPERS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5, NEW DELHI
ITA 2138/DEL/2026[2023-24]Status: Disposed14/7/2026AY 2023-24
MANISH MITTAL,NEW DELHI vs DCIT CC-26, DELHI
ITA 1523/DEL/2026[2021-22]Status: Disposed14/7/2026AY 2021-22
GYAN PRAKASH MISHRA,DELHI vs ITO WARD 68(2), DELHI
ITA 1160/DEL/2026[2012-13]Status: Disposed14/7/2026AY 2012-13
SWARN LATA JALAN,DELHI vs ITO WARD 46(1), DELHI
ITA 8316/DEL/2025[2022-23]Status: Disposed14/7/2026AY 2022-23
OM PARKASH,PANIPAT vs ACIT CENTRAL CIRCLE- 1, GURGAON
ITA 6470/DEL/2025[2021-21]Status: Disposed14/7/2026AY 2021-21
KRISHNA MARUTI LIMITED ,DELHI vs DCIT CENTRAL CIRCEL-25 , NEW DELHI
ITA 6139/DEL/2025[2018-19]Status: Disposed14/7/2026AY 2018-19
CHETANYA BUILDCON PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI
ITA 2190/DEL/2025[2013-14]Status: Disposed14/7/2026AY 2013-14
CHETANYA BUILDCON PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-30, DELHI
ITA 2189/DEL/2025[2012-13]Status: Disposed14/7/2026AY 2012-13
UMESH KUMAR,SONIPAT vs ITO, WARD-5, SONIPAT
ITA 925/DEL/2020[2011-12]Status: Disposed14/7/2026AY 2011-12
UMESH KUMAR,SONIPAT vs ITO, WARD-5, SONIPAT
ITA 922/DEL/2020[2010-11]Status: Disposed14/7/2026AY 2010-11
M/S. BRITISH AIRWAYS PLC.,NEW DELHI vs ADIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 2201/DEL/2017[2010-11]Status: Disposed14/7/2026AY 2010-11
M/S. BRITISH AIRWAYS PLC.,NEW DELHI vs ADIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 2200/DEL/2017[2009-10]Status: Disposed14/7/2026AY 2009-10
PUBLIC POLITICAL PARTY vs DEPUTY COMMISSIONER OF INCOME TAX AND ANR
ITA/444/202613/7/2026
SAHARA INDIA FINANCIAL CORPORATION LTD vs INCOME TAX APPELLATE TRIBUNAL DELHI & ORS.
W.P.(C)/7486/202613/7/2026
PUBLIC POLITICAL PARTY vs DEPUTY COMMISISONER OF INCOME TAX AND ANR
ITA/439/202613/7/2026
PUBLIC POLITICAL PARTY vs DEPUTY COMMISISONER OF INCOME TAX AND ANR
ITA/480/202613/7/2026
SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI & ORS.
W.P.(C)/7485/202613/7/2026
PUBLIC POLITICAL PARTY vs DEPUTY COMMISSIONER OF INCOME TAX AND ANR
ITA/442/202613/7/2026
