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ITAT Delhi Bench

78,066 judgments

SATYENDRA KUMAR NARWAL,HARYANA vs INCOME TAX OFFICER, DELHI

ITA 5610/DEL/2026[2016-17]Status: Disposed22/7/2026AY 2016-17

DAYAWAT,UTTAR PRADESH vs ITO, UTTAR PRADESH

ITA 5527/DEL/2026[2019-20]Status: Disposed22/7/2026AY 2019-20

ASLAM AHMED QUREESHI,BULAND SHAHR vs INCOME TAX OFFICER , BULAND SHAHR

ITA 5500/DEL/2026[2012-13]Status: Disposed22/7/2026AY 2012-13

VIRENDER SINGH,DELHI vs ITO WARD 4(1), GURGAON

ITA 5492/DEL/2026[2020-21]Status: Disposed22/7/2026AY 2020-21

ENTERSLICE ITES PRIVATE LIMITED,NOIDA vs INCOME TAX OFFICER WARD 5(1)(3), NOIDA

ITA 5480/DEL/2026[2017-18]Status: Disposed22/7/2026AY 2017-18

BABA RAM DAS EDUCATIONAL AND WELFARE SOCIETY,BAHADURGARH vs ITO (EXEMPTIONS), ROHTAK

ITA 5458/DEL/2026[2015-16]Status: Disposed22/7/2026AY 2015-16

KULDHER SINGH,KARNAL vs ITO WARD 5, KARNAL

ITA 5392/DEL/2026[2012-13]Status: Disposed22/7/2026AY 2012-13

RAJ KUMAR,FARIDABAD PALWAL vs INCOME TAX OFFICER WARD 2(1), FARIDABAD

ITA 5372/DEL/2026[2020-21]Status: Disposed22/7/2026AY 2020-21

LAKHMI CHAND CHARITABLE SOCIETY ,DELHI vs P,CIT CENTRAL -3, DELHI

ITA 5026/DEL/2026[-]Status: Disposed22/7/2026

M/S NITIN TYAGI ASHISH CHHATWAL,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD

ITA 4804/DEL/2026[2017-18]Status: Disposed22/7/2026AY 2017-18

SHAAGIRD FOUNDATION,DELHI vs CIT (EXEMPTION), NEW DELHI

ITA 4756/DEL/2026[NA]Status: Disposed22/7/2026

SHAAGIRD FOUNDATION,NEW DELHI vs CIT (EXEMPTION), NEW DELHI

ITA 4755/DEL/2026[NA]Status: Disposed22/7/2026

SMAI SATHAL DADI GAURI MANDIR SEVA SAMITI,BADYAN, RANGRAN vs CIT EXEMPTION- CHANDIGARH, CHANDIGARH

ITA 4598/DEL/2026[2025-26]Status: Disposed22/7/2026AY 2025-26

RAMESH CHAND AGGARWAL,DELHI vs ITO, WARD 30 (1), DELHI

ITA 4350/DEL/2026[2018-19]Status: Disposed22/7/2026AY 2018-19

VINAY KUMAR SINGAL,GURUGRAM vs INCOME TAX OFFICER WARD 4(5), GURGAON

ITA 4260/DEL/2026[2017-18]Status: Disposed22/7/2026AY 2017-18

SHALIMAR BAGH SAMAJ SEVA SAMITI,NEW DELHI vs CIT(EXEMPTION) DELHI, DELHI

ITA 4204/DEL/2026[NA]Status: Disposed22/7/2026

BOP PRIVATE LIMITED,BABAR ROAD, WORLD TRADE CENTRE, CONNAUGHT PLACE vs ITO DEL-C-(32)(2), DELHI

ITA 3852/DEL/2026[2013-14]Status: Disposed22/7/2026AY 2013-14

MOHD WASEEM,NEW DELHI vs ITO, WARD 60(6), DELHI, NEW DELHI

ITA 3834/DEL/2026[2017-18]Status: Disposed22/7/2026AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs VED PRAKASH GUPTA AND SONS HUF, NEW DELHI

ITA 3833/DEL/2026[2014-15]Status: Disposed22/7/2026AY 2014-15

M G N BUILDING MATERIAL SUPPLIERS,SAMBHAL vs INCOME TAX OFFICER, SAMBHAL

ITA 3658/DEL/2026[2018-19]Status: Disposed22/7/2026AY 2018-19