← All Benches
ITAT Delhi Bench
78,066 judgments
SURENDRA NATH MOHANTY,GURGAON vs NWC CIRCLE 3(1), GURGAON
ITA 1887/DEL/2026[2018-2019]Status: Disposed24/7/2026AY 2018-2019
RAHUL WIRE ROPES,GURGAON vs ACIT CIRCLE-3(1), GURGAON
ITA 1441/DEL/2026[2016-2017]Status: Disposed24/7/2026AY 2016-2017
CONSOLIDATED FINVEST AND HOLDINGS LIMITED,DELHI vs DEPTY COMMISSION OF INCOME TAX, CIRCLE 4(2), DELHI
ITA 9203/DEL/2025[2017-18]Status: Disposed24/7/2026AY 2017-18
FAIRWOOD HOLDINGS PVT LTD,NEW DELHI vs ITO CIRCLE-7(1), DELHI
ITA 9063/DEL/2025[2017-18]Status: Disposed24/7/2026AY 2017-18
SWARUP CHARITABLE TRUST ,DELHI vs CIT(E), DELHI
ITA 8108/DEL/2025[-]Status: Disposed24/7/2026
SWARUP CHARITABLE TRUST,DELHI vs CIT(E), DELHI
ITA 8107/DEL/2025[-]Status: Disposed24/7/2026
M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 7858/DEL/2025[2023-24]Status: Disposed24/7/2026AY 2023-24
M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 7857/DEL/2025[2022-23]Status: Disposed24/7/2026AY 2022-23
M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 7856/DEL/2025[2021-22]Status: Disposed24/7/2026AY 2021-22
M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 7855/DEL/2025[2020-21]Status: Disposed24/7/2026AY 2020-21
M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX(ACIT), DELHI
ITA 7854/DEL/2025[2019-20]Status: Disposed24/7/2026AY 2019-20
M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX(ACIT), DELHI
ITA 7853/DEL/2025[2018-19]Status: Disposed24/7/2026AY 2018-19
SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), ACIT, JHANDEWALAN EXTENSION
ITA 7852/DEL/2025[2017-18]Status: Disposed24/7/2026AY 2017-18
INCOME TAX OFFICER WARD 19 3, DELHI vs PAWAN FINVEST PRIVATE LIMITED, DELHI
ITA 7546/DEL/2025[2013-14]Status: Disposed24/7/2026AY 2013-14
SANRAJ HOSPITALITY PRIVATE LTD,DELHI vs ITO WARD 22(3), DELHI
ITA 7410/DEL/2025[2017-18]Status: Disposed24/7/2026AY 2017-18
RAJ KUMAR KAPOOR,DELHI vs ASSESSING OFFICER, VIKAS BHAWAN
ITA 6546/DEL/2025[2014-15]Status: Disposed24/7/2026AY 2014-15
DWARKA INFRAWORLD BUILDTECH PVT LTD , NEW DELHI vs ACIT CIRCLE 7 (1) , DELHI
ITA 6521/DEL/2025[2018-19]Status: Disposed24/7/2026AY 2018-19
KANGRA EXPORTS LIMITED,DELHI vs ITO WARD 14(1), DELHI
ITA 6518/DEL/2025[2018-19]Status: Disposed24/7/2026AY 2018-19
ANTARCTICA PROPERTIES COMPANY LIMITED,DELHI vs DCIT CENTRAL CIRCLE 13, DELHI
ITA 6513/DEL/2025[2016-17]Status: Disposed24/7/2026AY 2016-17
HARMONIA CONSULTANTPVT LTD,DELHI vs DCIT CENTRAL CIRCLE, FARIDABAD
ITA 6452/DEL/2025[2021-22]Status: Disposed24/7/2026AY 2021-22
